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12,29,559 judgments in All Courts · page 243 of 61,478

High Courts08 Oct 2026

Govind Vishwakarma Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1236

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483Indian Penal Code-Sections 420, 467, 468, 471, 34BNS-Sections 318(4), 336(3), 338, 340(2), 3(5), 341(2), 341(4), 61(2)
High Courts08 Oct 2026Allowed

Samir Yadav Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1238

Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 109(1) read with 3(5), 115(2) read with 3(5), 296 read with 3(5), 351(3) read with 3(5)Indian Penal Code
High Courts08 Oct 2026Dismissed

Aman Kumar Singh Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1265

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 250Bharatiya Nyaya Sanhita, 2023-Section 318(4), 111, 111(4)Information Technology Act-Section 66(D)
High Courts08 Oct 2026

Abhimanyu Kumar Rajak Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1268

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita-Sections 318(4), 338, 336(3), 340(2), 61(2), 111, 3(5), 269, 209Indian Forest Act-Sections 41(1), 41(2)(b)(d), 52(1)
High Courts08 Oct 2026Allowed

Himanshu Rathi Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1269

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita-Section 109(1), 3(5), 189, 190, 351, 126, 127, 318(4), 305(e), 269, 209Arms Act-Section 25
High Courts08 Oct 2026Allowed

Bhishma Kumar Yadav Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1270

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita, 2023-Sections 110, 125(a), 105, 269, 209Motor Vehicles Act-Section 185