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High Courts08 Oct 2026

Abhimanyu Kumar Rajak Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1268

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita-Sections 318(4), 338, 336(3), 340(2), 61(2), 111, 3(5), 269, 209Indian Forest Act-Sections 41(1), 41(2)(b)(d), 52(1)
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High Courts08 Oct 2026Allowed

Himanshu Rathi Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1269

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita-Section 109(1), 3(5), 189, 190, 351, 126, 127, 318(4), 305(e), 269, 209Arms Act-Section 25
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High Courts08 Oct 2026Allowed

Bhishma Kumar Yadav Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1270

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita, 2023-Sections 110, 125(a), 105, 269, 209Motor Vehicles Act-Section 185
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