High Courts08 Oct 2026Dismissed
Bashir Ahmed Vs U. T. of J&K & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 1464
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12,29,503 judgments in All Courts · page 239 of 61,476
High Courts08 Oct 2026Disposed Of
Devinder Singh & Ors. Vs Union Territory Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 1463
BNSS, 2023-Section 528BNS, 2013-Section 79, 351, 351(2), 352, 3(5)Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 3, 3(1), 3(1)(r) & (s)
High Courts08 Oct 2026Disposed Of
Mohammad Ashraf Ganai & Ors. Vs State Of JK & Anr.
Jammu And Kashmir High Court · (2026) 10 J&K CK 1451
J&K Civil Services (Special Provision) Act, 2010-Clause 5(v)
High Courts08 Oct 2026Disposed Of
M/S RKAZE Enterprises Th. Its Proprietor Sh. Ebinezer Sotra Vs UT Of J&K & Ors.
Jammu And Kashmir High Court · (2026) 10 J&K CK 1447
Constitution of India-Article 226, 14
High Courts08 Oct 2026Allowed
Satpal Sharma & Anr. Vs Union Territory Of Jammu & Kashmir & Anr.
Jammu And Kashmir High Court · (2026) 10 J&K CK 1443
Bharatiya Nyaya Sanhita, 2023-Sections 127(2), 137(2), 351(2), 49, 238(c), 64Protection of Children from Sexual Offences Act, 2012-Sections 4, 8, 12 & 17IPC-Section 376
High Courts08 Oct 2026Allowed
Vishal Chhetri & Ors. Vs State Of Uttarakhand & Ors.
Uttarakhand High Court · (2026) 10 UK CK 1072
Cr.P.C.-Section 309BNSS, 2023BUDS Act of 2019-Section 8
High Courts08 Oct 2026Allowed
Mukesh Dugga Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1089
Code of Criminal Procedure, 1973-Section 374(2), 164, 313, 437-AIndian Penal Code, 1860-Section 376(2)(n), 312, 376, 294, 506 (Part-2)
High Courts08 Oct 2026Allowed
Hitesh Kumar Kewat Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1091
SC/ST (Prevention of Atrocities) Act, 1989-Section 3(2)(V), 14-A(2)BNS-Section 69BNSS-Section 183
High Courts08 Oct 2026Allowed
Devendra Kumar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1097
IPC-Section 506-B, 450 and 376 (1)CrPC-Section 313
High Courts08 Oct 2026Disposed Of
Udaynath Ram Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1103
High Courts08 Oct 2026Dismissed
Pawan Kumar Modi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1104
Essential Commodities Act-Section 3/7Chhattisgarh Rice Procurement (Levy) Order, 2007
High Courts08 Oct 2026Dismissed
Mohan Gupta Vs State Of Chhattisgarh & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1105
High Courts08 Oct 2026Partly Allowed
National Insurance Company Limited Vs Shivdevi & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1127
Motor Vehicles Act, 1988-Section 173, 166Indian Penal Code-Section 304-ACode of Civil Procedure-Order 11 Rule 12
High Courts08 Oct 2026Partly Allowed
Cholamandlam Ms General Insurance Company Ltd. Vs Smt. Hirasoni & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1129
Motor Vehicles Act, 1988-Section 173, 166, 170Insurance Act, 1938-Section 64 VB
High Courts08 Oct 2026Allowed
The Oriental Insurance Company Limted Vs Indrapal Dhruv & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1133
Motor Vehicles Act, 1988-Section 173, 166, 134, 134(c), 3 r/w Section 181, 5 r/w Section 180IPC-Section 304(A), 304-A
High Courts08 Oct 2026Partly Allowed
Smt. Vinti Chandravanshi & Ors. Vs Tikeshwar Jangde & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1137
Motor Vehicles Act, 1988-Section 173
High Courts08 Oct 2026Partly Allowed
Hemsai Rathiya & Anr. Vs Himanshu Tirkey & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 1147
Motor Vehicles Act, 1988-Section 173
High Courts08 Oct 2026Dismissed
Moin Balam Saiyyed @ Moin Kaji Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1163
BNSS, 2023-Sections 483, 183BNS, 2023-Sections 79, 351(4), 87IT Act, 2000-Section 67(B)
High Courts08 Oct 2026Allowed
Nitesh Kujur & Anr. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1166
BNSS, 2023-Section 483BNS-Sections 137(2), 65(1), 70(2), 87, 96POCSO Act-Section 4
High Courts08 Oct 2026
Vijay Kishor Jaiswal Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1168
BNSS, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita-Sections 64(2)(m), 69, 88, 269, 209POCSO Act-Section 5(L) r/w 6