High Courts08 Oct 2026Disposed Of
Sapta Kerketta & Anr. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1810
JUDGMENT DATABASE
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12,29,503 judgments in All Courts · page 238 of 61,476
High Courts08 Oct 2026Dismissed
Ashok Kumar Chandra Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 1811
Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013
High Courts08 Oct 2026
Ajay Kumar Vs The High Court Of Judicature At Patna & Ors.
Patna High Court · (2026) 10 PAT CK 1628
Bihar Civil Court Officers and Staff (Recruitment, Promotion, Transfer and Other Service Conditions) Rules, 2022
High Courts08 Oct 2026Disposed Of
Bijay Kumar Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 10 PAT CK 1627
Bihar State Employees Service Condition (Assured Career Progression Scheme) Rules, 2003-Rule 22(i)a(i)
High Courts08 Oct 2026Allowed
Diwedi Kumar Prita Vs The Bihar State Power (Holding) Company Limited & Ors.
Patna High Court · (2026) 10 PAT CK 1515
Electricity Act, 2003-Section 126, 126(1), 126(2), 126(3), 126(5), 127Constitution of India-Article 226
High Courts08 Oct 2026Dismissed
Achhaylal Paswan Vs The State Of Bihar
Patna High Court · (2026) 10 PAT CK 1516
I.P.C.-Sections 302, 120B, 34Arms Act-Section 27Cr.PC-Section 482
High Courts08 Oct 2026Allowed
Aman Kumar @ Aman Singh & Ors. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 10 PAT CK 1518
Indian Stamp Act, 1899-Section 47-A(3), 47-A (III), Sub-section (1) of Section 47-ABihar Stamp (Prevention of Under Valuation of Instrument) Rules, 1995-Rules 11, 12Bihar Stamp (Bihar Amendment) Ordinance, 1986
High Courts08 Oct 2026Dismissed
M/s Ganpati Traders & Ors. Vs The Union Of India & Ors.
Patna High Court · (2026) 10 PAT CK 1519
Constitution of India-Article 19(1)(g)
High Courts08 Oct 2026
Md. Islam & Ors. Vs The State Of Bihar & Ors.
Patna High Court · (2026) 10 PAT CK 1524
Bihar Jail Mannual-Rule 24, Sub Rule (6), 1051(v)
High Courts08 Oct 2026
Lalbabu Singh Vs The State Of Bihar
Patna High Court · (2026) 10 PAT CK 1525
Indian Penal Code, 1860-Section 302, 34Arms Act-Section 27
High Courts08 Oct 2026Allowed
Md. Sagir & Anr. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 10 PAT CK 1527
Indian Penal Code-Sections 341, 447, 323, 379, 34, 448, 451, 387Code of Criminal Procedure-Sections 154, 156, 157, 162, 169, 170, 173, 173(8)Constitution of India-Article 21
High Courts08 Oct 2026
Natwar Nagar Khan Vs Nikki Kumari
Patna High Court · (2026) 10 PAT CK 1530
Family Courts Act, 1984-Section 19(i)Hindu Marriage Act, 1955-Sections 11 to 18, 13, 13(1), 13(1)(i-a), 13(1)(i-b), 13(1)(ia), 13(1)(ib)The Marriage Law (Amendment) Act, 1976
High Courts08 Oct 2026Dismissed
Punam Kumari Vs The State Of Bihar & Ors.
Patna High Court · (2026) 10 PAT CK 1531
Right of Children to Free and Compulsory Education Act, 2009-Section 23(2)
High Courts08 Oct 2026Allowed
Shambhu Saran Srivastva & Ors. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 10 PAT CK 1542
IPC-Section 34, 420, 467, 468, 472, 504, 506Cr.P.C-Section 482
High Courts08 Oct 2026Allowed
Sunil Kumar Sah @ Sunil Sah @ Sudhir Sah & Ors. Vs State Of Bihar & Anr.
Patna High Court · (2026) 10 PAT CK 1543
Indian Penal Code-Sections 147, 148, 149, 323, 307, 354, 380, 420, 427, 452, 457, 504, 506, 182, 211Cr.P.C.-Section 156(3), 202
High Courts08 Oct 2026Disposed Of
Veena Kumari Vs The State Of Bihar & Ors.
Patna High Court · (2026) 10 PAT CK 1549
High Courts08 Oct 2026Dismissed
Mrs Kshama Gupta Vs Manish Gupta
Uttarakhand High Court · (2026) 10 UK CK 2117
Family Courts Act, 1984-Section 7, 14Code of Civil Procedure-Order VIII Rule 1AIndian Evidence Act, 1872
Tribunals and Commissions08 Oct 2026Disposed Of
Kaushal Kishore Bhashkar & Ors. Vs Sri Sanjay Kumar Agarwal & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 2131
Administrative Tribunals Act, 1985-Section 17
Tribunals and Commissions08 Oct 2026Disposed Of
Shri Basant Kumar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 2294
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions08 Oct 2026Allowed
Praveen Kumar Rai & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 2293
Administrative Tribunal, Act, 1985-Section 19