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Tribunals and Commissions08 Oct 2026

Sri Girisha N.S. Vs The Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3655

Constitution of India-Article 14, 16(1), 16, 226, 323-ASexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013-Section 2(n), 3(2)(iv), 4, 11(iv), 13, 13(3)(i), 13(4)Central Civil Services (Classification, Control and Appeal) Rules, 1965-Section 11(iv)
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Tribunals and Commissions08 Oct 2026Dismissed

Sir Harshitha Gowda R.P. Vs Union Of India & Ors.

Central Administrative Tribunal · (2026) 10 CAT CK 3350

Central Administrative Tribunal Act, 1985-Section 19Gramin Dak Sevaks Conduct and Engagement Rules, 2020-Rule 8IPC-Sections 500, 504, 323, 324, 506 read with 34
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