High Courts08 Oct 2026
V.Seshan Vs The State Of Tamil Nadu
Madras High Court · (2026) 10 MAD CK 3532
BNSS, 2023-Section 528
JUDGMENT DATABASE
Search 12,29,503 Indian judgments.
12,29,503 judgments in All Courts · page 235 of 61,476
High Courts08 Oct 2026
Subramaniyan Vs The State Rep By, The Inspector of Police
Madras High Court · (2026) 10 MAD CK 3531
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528, 173 & 174, 193, Chapter XIII
High Courts08 Oct 2026
Vikashkumar Vs The State & Ors.
Madras High Court · (2026) 10 MAD CK 3527
Constitution of India-Article 226Tamil Nadu Prevention of Dangerous Activities of Bootleggers, Drug Offenders, Forest Offenders, Goondas, Immoral Traffic Offenders, Sand Offenders, Slum Grabbers and Video Pirates Act, 1982 [Tamil Nadu Act 14 of 1982]
High Courts08 Oct 2026Partly Allowed
Awanti Sirdar & Anr. Vs Gangeshwar Ram & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 3375
Employee Compensation Act, 1923-Section 4, 4(1)(a)CPC-Order XVIII Rule 4WC Act-Section 2(1)(n), 3
Tribunals and Commissions08 Oct 2026Disposed Of
J. C. Singh Vs Shri Chhatrasal Singh & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3404
Administrative Tribunal Act, 1985-Section 17
Tribunals and Commissions08 Oct 2026Disposed Of
Shiv Poojan Yadav & Ors. Vs Shri Vivek Agarwal & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3399
Administrative Tribunal Act, 1985-Section 17
Tribunals and Commissions08 Oct 2026Disposed Of
Kanhaiya Vs The Commissioner & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3393
Tribunals and Commissions08 Oct 2026Disposed Of
Rajendra Singh Vs Mrs. Aparna Karan & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3392
Administrative Tribunal Act, 1985-Section 17Fundamental Rules-Rule 22(1)(a)(1)CCS (Pension) Rules, 1972/2021
Tribunals and Commissions08 Oct 2026Disposed Of
Sushma Sharma & Ors. Vs The Commissioner, Kendriya Vidyalaya Sangathan (HQ) & Anr.
Central Administrative Tribunal · (2026) 10 CAT CK 3391
Tribunals and Commissions08 Oct 2026
Kabani C. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3424
Indian Administrative Service (Appointment by Promotion) Regulations, 1955-Regulation 5, 5(2), 5(3)Kerala Administrative Service (KAS) Rules, 2017-Rule 19(b)Kerala Civil Service (Executive) Special Rules
Tribunals and Commissions08 Oct 2026
G. Raghu & Ors. Vs Garrison Engineer (Air Force) & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3421
CCS(P) Rules, 1972-Rule 68
Tribunals and Commissions08 Oct 2026
Sheela S. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3420
Tribunals and Commissions08 Oct 2026Disposed Of
Deepak Sharma & Ors. Vs Government of National Capital Territory of Delhi & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3633
Administrative Tribunals Act, 1985-Section 19
Tribunals and Commissions08 Oct 2026Disposed Of
Anshul Badholiya Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3631
Tribunals and Commissions08 Oct 2026
R. Balachandran Vs Union Of India & Anr.
Central Administrative Tribunal · (2026) 10 CAT CK 3612
Department of Posts, Gramin Dak Sevaks (Conduct and Engagement) Rules, 2011-Rule 10, 21CCS (CCA) Rules, 1965-Rule 27CCS (Conduct) Rules-Rule 3-C
Tribunals and Commissions08 Oct 2026Disposed Of
Shiwajee Pandey Vs The Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3593
Tribunals and Commissions08 Oct 2026Allowed
Arun Kumar & Ors. Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3578
Administrative Tribunals Act, 1985-Section 19Central Excise and Land Customs Department Group 'C' Posts Recruitment Rules, 1979Constitution of India-Articles 14 and 311(2)
Tribunals and Commissions08 Oct 2026Disposed Of
Sangeeta Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3563
Tribunals and Commissions08 Oct 2026Allowed
Gopesh Chandra Sonkar Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3730
Administrative Tribunal Act, 1985-Section 19
Tribunals and Commissions08 Oct 2026Allowed
Indra Sen Kureel Vs Union Of India & Ors.
Central Administrative Tribunal · (2026) 10 CAT CK 3727
Central Administrative Tribunal Act, 1985-Section 19Revised Pay Rules, 2008