JUDGMENT DATABASE

Search 12,29,503 Indian judgments.

12,29,503 judgments in All Courts · page 237 of 61,476

High Courts08 Oct 2026Dismissed

Amey @ Gopa Shrivastav Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1906

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 318(4), 61(2), 112(2), 112, 3(5)IT Act-Sections 66(C), 66(D)

High Courts08 Oct 2026Dismissed

Shravan Yadav Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1910

BNSS, 2023-Section 483BNS-Sections 137(2), 64(2)(m)POCSO Act-Sections 4, 6

High Courts08 Oct 2026Allowed

Rishabh Raj Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1926

Bharatiya Nyaya Sanhita, 2023-Section 61(2), 112(2), 316(2), 318(4), 319(2), 336(3), 337, 338, 340(2)I.T.-Section 66C, 66D

High Courts08 Oct 2026Dismissed

Kishan Sharma Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 1935

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 103(1), 238, 61(2), 331(8), 3(5)

High Courts08 Oct 2026Dismissed

Ramesh Singh Vs Kumari Bai & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1976

Civil Procedure Code, 1908-Section 100, 96Specific Relief Act, 1963-Section 16(c)

High Courts08 Oct 2026Dismissed

State Of Chhattisgarh Vs Lachhman Singh Pisda & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 1998

Limitation Act

High Courts08 Oct 2026Disposed Of

Jisa George & Anr. Vs None

Chhattisgarh High Court · (2026) 10 CHH CK 2003

Constitution of India-Article 227Hindu Marriage Act, 1955-Section 13-B, 13BFamily Court’s Act, 1984-Section 10

High Courts08 Oct 2026Dismissed

Mrs. Salaka Modi Vs M/s Aasharshila Developers Pvt Ltd. & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 2031

RERA Act, 2016-Section 11(4)(b), 19(10), 17(1), 17(2), 63, 71, 18(3)

High Courts08 Oct 2026Dismissed

Prakash Kumar Parpani Vs M/s Aadharshila Developers Pvt Ltd. & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 2033

RERA Act, 2016-Section 11(4)(b), 19(10), 17(1), 17(2), 63, 71, 18(3)

High Courts08 Oct 2026Dismissed

Gayatri Nayak Vs Aasharshila Developers Pvt Ltd. & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 2035

RERA Act, 2016-Section 11(4)(b), 19(10), 17(1), 17(2), 63, 71, 18(3)

High Courts08 Oct 2026Dismissed

Gopal Bhai Patel Vs M/s Aadharshila Developers Pvt Ltd. & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 2036

RERA Act, 2016-Section 11(4)(b), 19(10), 17(1), 17(2), 63, 71, 18(3)

High Courts08 Oct 2026Dismissed

Mrs. Anita Devi Vs M/s Aadharshila Developers Pvt Ltd. & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 2038

RERA Act, 2016-Section 11(4)(b), 19(10), 17(1), 17(2), 63, 71, 18(3)

High Courts08 Oct 2026Dismissed

Mrs. Manisha Walkar Vs M/s Aadharshila Developers Pvt. Ltd. & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 2039

RERA Act, 2016-Section 11(4)(b), 19(10), 17(1), 17(2), 63, 71, 18(3)

High Courts08 Oct 2026Disposed Of

M/s Sapneshwar Rice Industries Vs Union Of India & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 2042

High Courts08 Oct 2026Disposed Of

Smt. Akti Ghritlahre Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 2045

High Courts08 Oct 2026Dismissed

Deluram Khare Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 2072

Constitution of India-Article 226

High Courts08 Oct 2026

Pushpa Devi Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 2074

RTE ActConstitution of India-Articles 14 and 16

High Courts08 Oct 2026Disposed Of

Shivnarayan Sahu Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 2077

High Courts08 Oct 2026Disposed Of

Smt. Saroj Deshmukh Vs State Govt. Of C.G. & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 2080

High Courts08 Oct 2026Allowed

Seeta Bai Vs Suryakant Kashyap

Chhattisgarh High Court · (2026) 10 CHH CK 1805

Bharatiya Nagarik Suraksha Sanhita, 2023-Sections 438, 442Protection of Women from Domestic Violence Act, 2005-Sections 12, 18, 19, 20, 21, 22IPC-Section 498-A