High Courts08 Oct 2026Dismissed
Basant Ratre Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1185
BNSS, 2023-Section 483POCSO Act-Section 137(2), 87, 351(3), 64(2)(m), 65(1), 249, 3, 4(2), 5(1), 6
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12,29,503 judgments in All Courts · page 240 of 61,476
High Courts08 Oct 2026
Rajababu Khunte Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1195
BNSS, 2023-Section 483, 84, 351IPC-Sections 302, 201, 120B, 34Bharatiya Nyaya Sanhita-Section 269, 209
High Courts08 Oct 2026Dismissed
Dharam Singh Jatwar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1219
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Chhattisgarh Excise Act, 1915-Sections 34(1)(A)(f), 34(2), 59(A)
High Courts08 Oct 2026Dismissed
Shiv Kumar Sao Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1220
Bharatiya Nyay Sanhita, 2023-Section 105, 106
High Courts08 Oct 2026
Pradeep Soni Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1221
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 305(a), 331(4)
High Courts08 Oct 2026
Govind Vishwakarma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1236
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483Indian Penal Code-Sections 420, 467, 468, 471, 34BNS-Sections 318(4), 336(3), 338, 340(2), 3(5), 341(2), 341(4), 61(2)
High Courts08 Oct 2026Allowed
Mohit Ram Baghel Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1237
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483C.G. Excise Act-Section 34(2)BNS
High Courts08 Oct 2026Allowed
Samir Yadav Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1238
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 109(1) read with 3(5), 115(2) read with 3(5), 296 read with 3(5), 351(3) read with 3(5)Indian Penal Code
High Courts08 Oct 2026Allowed
Anand Sen @ Bhulau Vs The State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1239
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Sections 309(6), 331(2), 317(2), 3(5)
High Courts08 Oct 2026Allowed
Rameshwar Dahariya Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1240
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Section 75, 351(3)
High Courts08 Oct 2026
Bhavesh Bhai Nayi @ Bhavesh Mohan Bhai Umat Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1241
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20(b)
High Courts08 Oct 2026Allowed
Dronacharya Dhruv Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1242
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483C.G. Excise Act-Section 34(2)
High Courts08 Oct 2026Dismissed
Manjit Purale Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1243
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 305(A), 331(4)
High Courts08 Oct 2026
Ajay Kumar Sahu & Anr. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1244
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Sections 303(2), 112(2), 3(5)
High Courts08 Oct 2026Allowed
Vishal Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1246
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483C.G. Excise Act-Sections 34(1)(A)(B), 34(2), 59(A)
High Courts08 Oct 2026
Suresh Verma Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1263
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Chhattisgarh Excise Act-Section 34(2)
High Courts08 Oct 2026Dismissed
Ritesh Ganesh Barhate Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1264
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Bharatiya Nyaya Sanhita, 2023-Sections 318(4), 3(5)Information Technology Act, 2000-Section 66(D)
High Courts08 Oct 2026Dismissed
Aman Kumar Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1265
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 250Bharatiya Nyaya Sanhita, 2023-Section 318(4), 111, 111(4)Information Technology Act-Section 66(D)
High Courts08 Oct 2026Allowed
Vinod Singh Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1266
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483C.G. Excise Act-Section 34(2)
High Courts08 Oct 2026Dismissed
Sikandar Pardhi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 1267
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Chhattisgarh Excise Act-Section 34(2)IPC