COURT ARCHIVE

Tripura High Court judgments, 2018

69 judgments · page 4 of 4

High Courts25 Jan 2018

Sri Sujit Debnath Vs The State of Tripura

Tripura High Court · (2018) 01 TP CK 0003

Code of Criminal Procedure, 1973, Section 161, Section 313 - Examination of witnesses by police - Power to examine the accusedIndian Penal Code, 1860,

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High Courts25 Jan 2018Dismissed

Tripura State Electricity Corporation Ltd & Anr Vs Sri Hazari Kalai

Tripura High Court · (2018) 01 TP CK 0002

Code of Criminal Procedure, 1973, Section 174 - Police to enquire and report on suicide, etc

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High Courts19 Jan 2018Dismissed

Shri Mridul Gupta & Ors Vs Legal representative of Late Hemendra Narayan Datta & Ors

Tripura High Court · (2018) 01 TP CK 0001

Code of Civil Procedure, 1908, Section 100 - Second appealTransfer of Property Act, 1882, Section 106 - Duration of certain leases in absence of written contract or lo

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High Courts18 Jan 2018Dismissed

Shri Ranjit Debbarma Vs The State of Tripura

Tripura High Court · (2018) 01 TP CK 0011

Code of Criminal Procedure, 1973, Section 439, Section 161 - Special powers of High Court or Court of Session regarding bail - Examination of witnesses by policeIndian Pen

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High Courts16 Jan 2018Dismissed