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Tripura High Court judgments, 2017

399 judgments · page 5 of 20

High Courts17 Aug 2017Partly Allowed

Dilip Kumar Biswas Vs Union Of India And Ors.

Tripura High Court · (2017) 08 TP CK 0050

Central Civil Services (Pension) Rules, 1972 — Rule 25Central Reserve Police Force Rules, 1955 — Rule 27Central Reserve Police Force Act, 1949 — Section 11, 11(1)
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High Courts16 Aug 2017Disposed Of

Partha Sarathi Das Vs State Of Tripura And Ors.

Tripura High Court · (2017) 08 TP CK 0049

Central Civil Services (Classification, Control And Appeal) Rules, 1965 — Rule 14, 16Tripura Civil Services (Leave) Rules, 1986 — Rule 24Central Civil Services (Pension) Rules, 1972 — Rule 27
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High Courts09 Aug 2017Allowed

Rikta Pal Sarkar Vs Milan Pal

Tripura High Court · (2017) 08 TP CK 0062

Code Of Criminal Procedure, 1973 — Section 397, 397(1), 397(3), 401, 482Limitation Act, 1963 — Section 5Negotiable Instruments Act, 1881 — Section 7, 9, 138, 138(b), 142, 142(b)
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