Tribunals and Commissions21 Sept 2023
Tata Communications Limited Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0033
COURT ARCHIVE
Telecom Disputes Settlement And Appellate Tribunal judgments
1,147 judgments · page 11 of 58
Tribunals and Commissions20 Sept 2023
Sri Lakshmi Durga Cable Network Vs Andhra Pradesh State Fiber Net Ltd And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0035
Tribunals and Commissions19 Sept 2023
India Cast Media Distribution Pvt. Ltd Vs Advance Multi System Broadband Communication Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0042
Tribunals and Commissions19 Sept 2023
Union Of India Vs Rahul Springs Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0041
Tribunals and Commissions19 Sept 2023
Indian Cable Net Company Ltd Vs K.k.media Production Studio Pvt. Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0040
Tribunals and Commissions19 Sept 2023
India Cast Media Distribution Pvt. Ltd Vs Advance Multisystem Broadband Communications Ltd, West Bengal
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0039
Tribunals and Commissions18 Sept 2023
Bpr Vision Vs Kerala Communication Cable Ltd (kccl) And Ors
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0044
Tribunals and Commissions15 Sept 2023
Dish Tv India Ltd Vs Sahara India Commercial Corporation Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0031
Telecom Regulatory Authority Act, 1997 — Section 14
Tribunals and Commissions15 Sept 2023Allowed
GTPL Hathway Private Limited Vs Pearls Broadcasting Corporation Limited
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0030
Code of Civil Procedure, 1908 — Order 19Telecom Regulatory Authority Act, 1997 — Section 14, 14AEvidence Act, 1872 — Section 65B, 102
Tribunals and Commissions14 Sept 2023Dismissed
Hathway Cable and Datacom Limited Vs Ganga Enterprises
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0019
Telecom Regulatory Authority Act, 1997 — Section 14, 14A (1), 14(a) (ii)Cable Television Networks (Regulation) Act, 1995 — Section 3Evidence Act, 1872 — Section 65B, 102
Tribunals and Commissions13 Sept 2023
Reachnet Sss Entertainment Pvt Ltd Vs India Cast Media Distribution Pvt. Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0020
Tribunals and Commissions13 Sept 2023Allowed
M/s Intermedia Cable Communication Pvt. Ltd Vs M/s Sahara India TV Network
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0018
Telecom Regulatory Authority Act, 1997 — Section 2(e), 2(j), 14, 14(A), 27Evidence Act, 1872 — Section 65B, 102Indian Telegraph Act, 1885 — Section 2(ea), 4
Tribunals and Commissions12 Sept 2023Disposed Of
Satlinks Vs Vilwadri Cable Vision
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0024
Micro, Small and Medium Enterprises Development Act, 2006 — Section 16
Tribunals and Commissions11 Sept 2023
Digi Jpr Networks Private Limited Vs Shop Cj Network Private Limited
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0027
Tribunals and Commissions06 Sept 2023
Siti Networks Ltd Vs Kalsi Cable Tv Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0011
Tribunals and Commissions06 Sept 2023
Den Enjoy Cable Networks Pvt. Ltd. Vs Star Cable Network
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0010
Tribunals and Commissions06 Sept 2023
Zee Entertainment Enterprise Ltd Vs Royal Services Diginet Vision Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0008
Tribunals and Commissions05 Sept 2023
Kable First India Pvt. Ltd Vs Thirumala Cable Network
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0014
Tribunals and Commissions01 Sept 2023
Arohon Cable Tv Network Ltd Vs Sm Communication And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0005
Tribunals and Commissions01 Sept 2023
Ucn Cable Network Pvt Ltd Vs 9x Media Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0004