COURT ARCHIVE

Telecom Disputes Settlement And Appellate Tribunal judgments

1,147 judgments · page 10 of 58

Tribunals and Commissions10 Oct 2023Allowed

DEN Networks Ltd Vs Raju ( Glorious)

Telecom Disputes Settlement And Appellate Tribunal · (2023) 10 TDSAT CK 0011

Code of Civil Procedure, 1908 —Section 151, Order 7 Rule 14 (3)Telecom Regulatory Authority Act, 1997 — Section 14, 14ACable Television Networks (Regulation) Act, 1995 — Section 3
Tribunals and Commissions10 Oct 2023Allowed

DEN Networks Ltd Vs Nandan Cable and Broadband service

Telecom Disputes Settlement And Appellate Tribunal · (2023) 10 TDSAT CK 0010

Code of Civil Procedure, 1908 —Section 151, Order 7 Rule 14 (3)Telecom Regulatory Authority Act, 1997 — Section 14, 14ACable Television Networks (Regulation) Act, 1995 — Section 3