Tribunals and Commissions02 Feb 2024
Den Network Ltd Vs Sourab Cable Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0001
COURT ARCHIVE
Telecom Disputes Settlement And Appellate Tribunal judgments
1,147 judgments · page 8 of 58
Tribunals and Commissions01 Feb 2024
Bharti Telemedia Ltd Vs See Media Services Pvt Ltd Ors
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0004
Tribunals and Commissions01 Feb 2024Disposed Of
Union Of India Vs Rahul Springs Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0003
Code of Civil Procedure Act, 1908 — Order 9 Rule 7
Tribunals and Commissions15 Jan 2024
M/s Ethernet Xpress India Pvt. Ltd. Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2024) 01 TDSAT CK 0025
Tribunals and Commissions11 Jan 2024
Digi Maharaja Cable Tv Network Pvt. Ltd Vs Media Pro Enterprise India Pvt. Ltd. And Others
Telecom Disputes Settlement And Appellate Tribunal · (2024) 01 TDSAT CK 0016
Tribunals and Commissions09 Jan 2024
Den Networks Ltd Vs Choice Cable Network
Telecom Disputes Settlement And Appellate Tribunal · (2024) 01 TDSAT CK 0011
Tribunals and Commissions08 Jan 2024
Fastway Transmission Pvt Ltd Vs Raju Sharma Cable Network
Telecom Disputes Settlement And Appellate Tribunal · (2024) 01 TDSAT CK 0006
Tribunals and Commissions21 Dec 2023
Fastway Transmission Pvt Ltd Vs Kmb Cable Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 12 TDSAT CK 0047
Tribunals and Commissions20 Dec 2023
Fastway Transmission Pvt Ltd Vs Mohali Satellite Phase 3b2 And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 12 TDSAT CK 0042
Tribunals and Commissions19 Dec 2023
Mumbai International Airport Ltd Vs Aera And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 12 TDSAT CK 0041
Tribunals and Commissions19 Dec 2023
Prasar Bharti (broadcasting Corporation Of India) Vs Kushal Global Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 12 TDSAT CK 0040
Tribunals and Commissions19 Dec 2023
Fastway Transmission Pvt Ltd Vs Nirmal Cable Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 12 TDSAT CK 0039
Tribunals and Commissions18 Dec 2023
Fastway Transmission Pvt Ltd Vs Sahni Cable Vision And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 12 TDSAT CK 0044
Tribunals and Commissions15 Dec 2023
Fastway Transmission Pvt Ltd Vs Navi Cable And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 12 TDSAT CK 0037
Tribunals and Commissions15 Dec 2023
Vodafone Idea Ltd.gj Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2023) 12 TDSAT CK 0036
Tribunals and Commissions15 Dec 2023
Fastway Transmission Pvt Ltd Vs Hinduja Global Solutions Limited
Telecom Disputes Settlement And Appellate Tribunal · (2023) 12 TDSAT CK 0035
Tribunals and Commissions14 Dec 2023
Sri Sivakamiamman Cable Tv System Vs M/s Bennet.coleman And Company Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 12 TDSAT CK 0021
Tribunals and Commissions13 Dec 2023
Fastway Transmission Pvt Ltd Vs Sujata Cable And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 12 TDSAT CK 0026
Tribunals and Commissions13 Dec 2023
Vodafone Idea Ltd.gj Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2023) 12 TDSAT CK 0023
Tribunals and Commissions13 Dec 2023Dismissed
Union of India Vs Kamyab Television Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 12 TDSAT CK 0020
Telecom Regulatory Authority of India Act, 1997 — Section 14, 14AEvidence Act, 1872 — Section 65B, 102Limitation Act, 1963 — Article 2, 25, 112