Tribunals and Commissions16 Dec 2019
Maha Maya Channels Vs Gentle Entertainment Pvt. Ltd.
Telecom Disputes Settlement And Appellate Tribunal · (2019) 12 TDSAT CK 0002
Telecom Regulatory Authority Of India Act, 1997 — Section 20
COURT ARCHIVE
Telecom Disputes Settlement And Appellate Tribunal judgments
1,147 judgments · page 58 of 58
Tribunals and Commissions12 Dec 2019
Indiacast Media Distribution Pvt. Ltd.& Ors. Vs Mplex Networks Pvt. Ltd.
Telecom Disputes Settlement And Appellate Tribunal · (2019) 12 TDSAT CK 0001
Tribunals and Commissions31 Jul 2019Disposed Of
Bharti Airtel Limited and Ors Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2019) 07 TDSAT CK 0001
Contract Act, 1872 — Section 28
Tribunals and Commissions01 Jul 2019Allowed
Veecon Media & Broadcasting Pvt. Ltd. Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2019) 07 TDSAT CK 0002
Constitution Of India — Article 19(1)Emblems And Names (prevention Of Improper Use) Act, 1950 — Section 2(b), 3, 4, 4(2)Telecom Regulatory Authority Of India Act, 1997 — Section 14
Tribunals and Commissions13 Feb 2014Dismissed/Allowed
M/s Reliance Communication Ltd. Vs Bharat Sanchar Nigam Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2014) 02 TDSAT CK 0001
Tribunals and Commissions18 Jun 2012Allowed
M/s Reliance Communication Ltd., Mumbai Vs Bharat Sanchar Nigam Ltd., New Delhi
Telecom Disputes Settlement And Appellate Tribunal · (2012) 06 TDSAT CK 0001
Limitation Act, 1963 — Article 85, 138Limitation Act, 1963 — Section 3, 8, 12, 13, 14, 15, 16, 17, 17(1)(a), 17(1)(b), 18, 19, 20, 21, 22, 23, 24Bankers Books Evidence Act, 1891 — Section 4
Tribunals and Commissions02 Aug 2011
M/s Reliance Communication Ltd. Vs Bharat Sanchar Nigam Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2011) 08 TDSAT CK 0001
Code Of Civil Procedure, 1908 — Order 6, Order 14 Rule 1, Order 14 Rule 2, Order 14 Rule 3, Order 14 Rule 7, Order 7 Rule 14, Order 18 Rule 17