Tribunals and Commissions05 Jan 2021
Vedabhoomi Broadcasting Pvt Ltd Vs Andhra Pradesh State Fibernet Limited
Telecom Disputes Settlement And Appellate Tribunal · (2021) 01 TDSAT CK 0014
COURT ARCHIVE
Telecom Disputes Settlement And Appellate Tribunal judgments
1,147 judgments · page 57 of 58
Tribunals and Commissions23 Dec 2020Disposed Of
Bharti Airtel Ltd. & Anr Vs Union of India
Telecom Disputes Settlement And Appellate Tribunal · (2020) 12 TDSAT CK 0001
Indian Telegraph Act, 1885 — Section 4Constitution of India, 1950 — Article 141
Tribunals and Commissions16 Dec 2020Allowed
Bangalore International Airport Ltd.(BIAL) Anr Vs Airport Economic Regulatory Authority of India Anr
Telecom Disputes Settlement And Appellate Tribunal · (2020) 12 TDSAT CK 0002
Airports Economic Regulatory Authority of India Act, 2008 — Section 2, 2(b), 2(2), 13, 13(1)(a), 13(1)(d), 13(1)(f) , 14, 14(4), 15, 16, 17, 17(b), 18(2), 42, 42(2)Airports Authority of India, 1994 — Section 40Income-tax Act, 1961 — Section 37(1)
Tribunals and Commissions20 Jul 2020
SUN Distribution Services Pvt. Ltd. And Ors Vs E-Infrastructure & Entertainment India Pvt. Ltd. & Anr.
Telecom Disputes Settlement And Appellate Tribunal · (2020) 07 CK 0001
Tribunals and Commissions17 Apr 2020
Reliance Jio Infocomm Ltd. Vs Tata Communications Ltd. & Ors.
Telecom Disputes Settlement And Appellate Tribunal · (2020) 04 TDSAT CK 0004
Tribunals and Commissions16 Apr 2020Allowed
Indusind Media & Communication Ltd. Vs Broadcast Initiatives Ltd.
Telecom Disputes Settlement And Appellate Tribunal · (2020) 04 TDSAT CK 0003
Tribunals and Commissions16 Apr 2020
Indusind Media & Communication Ltd. Vs Mi Marathi Media
Telecom Disputes Settlement And Appellate Tribunal · (2020) 04 TDSAT CK 0002
Tribunals and Commissions16 Apr 2020Dismissed
Reliance Jio Infocomm Ltd. And Ors Vs Tata Communications Ltd. & Anr
Telecom Disputes Settlement And Appellate Tribunal · (2020) 04 TDSAT CK 0001
Telecom Regulatory Authority Of India Act, 1997 — Section 11(1)(b), 11(4), 36, 37Income Tax Act, 1961 — Section 34, 45Code Of Civil Procedure, 1908 — Section 144, Order 8 Rule 5(2)
Tribunals and Commissions20 Mar 2020Disposed Of
Delhi International Airport Ltd Vs Airport Economic Regulatory Authority Of India And Ors
Telecom Disputes Settlement And Appellate Tribunal · (2020) 03 TDSAT CK 0003
Airports Economic Regulatory Authority Of India Act, 2008 — Section 2(h), 13(1)(b), 13(4)Airports Authority Of India Act, 1994 — Section 12, 12A, 12A(4), 22A, 22A(a), 22A(b), 22A(c)
Tribunals and Commissions04 Mar 2020
Gmr Hyderabad International Airport Ltd. Vs Aera & Ors.
Telecom Disputes Settlement And Appellate Tribunal · (2020) 03 TDSAT CK 0001
Airports Economic Regulatory Authority Of India Act, 2008 — Section 18(2), 18(4), 18(6), 42(2)
Tribunals and Commissions03 Mar 2020Allowed
Union Of India Vs Broadcast Initiatives Ltd.
Telecom Disputes Settlement And Appellate Tribunal · (2020) 03 TDSAT CK 0002
Telecom Regulatory Authority Of India Act, 1997 — Section 14Evidence Act, 1872 — Section 65B
Tribunals and Commissions24 Jan 2020Allowed
Multi Reach Media Pvt. Ltd. Vs Zee Entertainment Enterprise Ltd.
Telecom Disputes Settlement And Appellate Tribunal · (2020) 01 TDSAT CK 0003
Tribunals and Commissions21 Jan 2020Disposed Of
Branch Manager, State Bank Of India & Ors. Vs Managing Director, Nakoda Chemicals Ltd.
Telecom Disputes Settlement And Appellate Tribunal · (2020) 01 TDSAT CK 0005
Information Technology Act, 2000 — Section 43, 43A
Tribunals and Commissions14 Jan 2020Allowed
Union Of India Vs Mi Marathi Media Ltd. And Ors
Telecom Disputes Settlement And Appellate Tribunal · (2020) 01 TDSAT CK 0001
Telecom Regulatory Authority Of India Act, 1997 — Section 14Evidence Act, 1872 — Section 65BLimitation Act, 1963 — Article 112
Tribunals and Commissions13 Jan 2020Allowed
Union Of India Vs Seashore'securities Ltd.
Telecom Disputes Settlement And Appellate Tribunal · (2020) 01 TDSAT CK 0002
Telecom Regulatory Authority Of India Act, 1997 — Section 14Evidence Act, 1872 — Section 65BLimitation Act, 1963 — Article 112
Tribunals and Commissions10 Jan 2020
Aireel Ltd. Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2020) 01 TDSAT CK 0004
Indian Bankruptcy Code, (IBC) 2016 — Section 10, 20, 25
Tribunals and Commissions07 Jan 2020Allowed
Network Ltd. Vs I Right Television Network
Telecom Disputes Settlement And Appellate Tribunal · (2020) 01 TDSAT CK 0006
Limitation Act, 1963 — Section 18, 19
Tribunals and Commissions03 Jan 2020Allowed
Indusind Media & Communications Ltd. Vs Allied Infotainment Distribution Ltd.
Telecom Disputes Settlement And Appellate Tribunal · (2020) 01 TDSAT CK 0007
Tribunals and Commissions20 Dec 2019Dismissed
Bank Of India And Anr Vs Sandeep & Anr
Telecom Disputes Settlement And Appellate Tribunal · (2019) 12 TDSAT CK 0004
Information Technology Act, 2000 — Section 43, 43(A), 44, 45, 46, 47, 79, 79A, 79(2), 79(3), 81, 87, 90, 434AIndian Penal Code, 1860 — Section 193, 228Information Technology(Qualification and experience Of Adjudicating Officers and manner Of Holding Enquiry} Rules, 2003 — Rule 3, 4, 5, 9, 10, 11,
Tribunals and Commissions20 Dec 2019Dismissed
Bank Of India Vs Sandeep & Anr.
Telecom Disputes Settlement And Appellate Tribunal · (2019) 12 TDSAT CK 0003
Information Technology Act, 2000 — Section 2(1), 2(b)(ii), 2(c)(ii), 43, 43(A), 43(g), 44, 45, 47, 61, 79, 79(1), 79(2), 79(3), 79A, 81, 87, 90Indian Penal Code, 1860 — Section 193, 228Information Technology(Qualification And Experience Of Adjudicating Officer And Manner Of Holding Enquiry) Rules, 2003 — Rule 3, 4, 5(b), 9, 10, 11