Tribunals and Commissions30 Apr 2024
Union Of India Vs Bharat Broadcasting Network Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2024) 04 TDSAT CK 0028
COURT ARCHIVE
Telecom Disputes Settlement And Appellate Tribunal judgments
1,147 judgments · page 6 of 58
Tribunals and Commissions29 Apr 2024
Fastway Transmission Pvt Ltd Vs Combined Cable Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2024) 04 TDSAT CK 0032
Tribunals and Commissions29 Apr 2024
Den Networks Ltd Vs Udayvir Cable Network
Telecom Disputes Settlement And Appellate Tribunal · (2024) 04 TDSAT CK 0029
Tribunals and Commissions23 Apr 2024
Tata Communications Limited Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2024) 04 TDSAT CK 0017
Tribunals and Commissions10 Apr 2024
Vodafone Idea Ltd.gj Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2024) 04 TDSAT CK 0012
Tribunals and Commissions09 Apr 2024
Vodafone Idea Limited Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2024) 04 TDSAT CK 0009
Tribunals and Commissions03 Apr 2024
M/s Bharti Airtel Ltd Vs Mr. Inna Ravindra Shetty & Ors
Telecom Disputes Settlement And Appellate Tribunal · (2024) 04 TDSAT CK 0004
Tribunals and Commissions21 Mar 2024
Tata Play Ltd Vs Brand Value Communications Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2024) 03 TDSAT CK 0038
Tribunals and Commissions20 Mar 2024
Sri Sai Communication Digital Cable Network Vs Zee Entertainment Enterprise Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2024) 03 TDSAT CK 0030
Tribunals and Commissions20 Mar 2024
Hathway Digital Ltd Vs Shyamarupa Cable Service (West Bengal)
Telecom Disputes Settlement And Appellate Tribunal · (2024) 03 TDSAT CK 0026
Tribunals and Commissions19 Mar 2024Disposed Of
Zee Entertainment Enterprise Ltd Vs Lmo Digital Cable Net Solutions Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2024) 03 TDSAT CK 0034
Code of Civil Procedure Act, 1908 — Section 151
Tribunals and Commissions19 Mar 2024
Den Networks Ltd Vs Fancy Cable Net
Telecom Disputes Settlement And Appellate Tribunal · (2024) 03 TDSAT CK 0033
Tribunals and Commissions12 Mar 2024
Den Premium Multilink Cable Network Pvt. Ltd Vs Sai Communication
Telecom Disputes Settlement And Appellate Tribunal · (2024) 03 TDSAT CK 0022
Tribunals and Commissions12 Mar 2024
Swiftmail Communications Ltd Vs Mr.Deepak Rathore
Telecom Disputes Settlement And Appellate Tribunal · (2024) 03 TDSAT CK 0020
Tribunals and Commissions12 Mar 2024
Swiftmail Communications Ltd Vs Dworo Broadband And Ors
Telecom Disputes Settlement And Appellate Tribunal · (2024) 03 TDSAT CK 0019
Tribunals and Commissions05 Mar 2024
Star India Pvt Ltd Vs Kamdhenu Digital Network
Telecom Disputes Settlement And Appellate Tribunal · (2024) 03 TDSAT CK 0008
Tribunals and Commissions04 Mar 2024
Vodafone Idea Ltd Vs Gokuldas Hospitals Pvt. Ltd & Ors
Telecom Disputes Settlement And Appellate Tribunal · (2024) 03 TDSAT CK 0009
Tribunals and Commissions29 Feb 2024
Union Of India Vs Kamyab Television Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0058
Code of Civil Procedure Act, 1908 — Order 21 Rule 37 , Order 21 Rule 41
Tribunals and Commissions29 Feb 2024
Indiacast Media Distribution Pvt Ltd Vs Nadeem Cable Network
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0055
Tribunals and Commissions27 Feb 2024
Sony Pictures Networks Distribution India Pvt. Ltd Vs Trustline Broadband Services Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2024) 02 TDSAT CK 0050
Code of Civil Procedure Act, 1908 — Order 21 Rule 32