COURT ARCHIVE

Telecom Disputes Settlement And Appellate Tribunal judgments, 2023

241 judgments · page 5 of 13

Tribunals and Commissions09 Aug 2023Allowed

Den Networks Ltd Vs Sonu Cable Network and Anr

Telecom Disputes Settlement And Appellate Tribunal · (2023) 08 TDSAT CK 0008

Telecom Regulatory Authority Act, 1997 — Section 14, 14(A)Evidence Act, 1872 — Section 102Cable Television Networks (Regulation) Act, 1995 — Section 3
Tribunals and Commissions09 Aug 2023Allowed

Den Networks Ltd Vs Bhoora Malik Cable Network and Anr

Telecom Disputes Settlement And Appellate Tribunal · (2023) 08 TDSAT CK 0006

Telecom Regulatory Authority Act, 1997 — Section 14, 14(A)Evidence Act, 1872 — Section 102Cable Television Networks (Regulation) Act, 1995 — Section 3
Tribunals and Commissions03 Aug 2023Allowed

GTPL Hathway Ltd Vs Manorama Channel & Anr

Telecom Disputes Settlement And Appellate Tribunal · (2023) 08 TDSAT CK 0004

Telecom Regulatory Authority Act, 1997 — Section 14(A)(1), 14(a)(ii)Evidence Act, 1872 — Section 65B, 102