Tribunals and Commissions15 Sept 2023
Dish Tv India Ltd Vs Sahara India Commercial Corporation Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0031
Telecom Regulatory Authority Act, 1997 — Section 14
COURT ARCHIVE
Telecom Disputes Settlement And Appellate Tribunal judgments, 2023
241 judgments · page 4 of 13
Tribunals and Commissions15 Sept 2023Allowed
GTPL Hathway Private Limited Vs Pearls Broadcasting Corporation Limited
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0030
Code of Civil Procedure, 1908 — Order 19Telecom Regulatory Authority Act, 1997 — Section 14, 14AEvidence Act, 1872 — Section 65B, 102
Tribunals and Commissions14 Sept 2023Dismissed
Hathway Cable and Datacom Limited Vs Ganga Enterprises
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0019
Telecom Regulatory Authority Act, 1997 — Section 14, 14A (1), 14(a) (ii)Cable Television Networks (Regulation) Act, 1995 — Section 3Evidence Act, 1872 — Section 65B, 102
Tribunals and Commissions13 Sept 2023
Reachnet Sss Entertainment Pvt Ltd Vs India Cast Media Distribution Pvt. Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0020
Tribunals and Commissions13 Sept 2023Allowed
M/s Intermedia Cable Communication Pvt. Ltd Vs M/s Sahara India TV Network
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0018
Telecom Regulatory Authority Act, 1997 — Section 2(e), 2(j), 14, 14(A), 27Evidence Act, 1872 — Section 65B, 102Indian Telegraph Act, 1885 — Section 2(ea), 4
Tribunals and Commissions12 Sept 2023Disposed Of
Satlinks Vs Vilwadri Cable Vision
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0024
Micro, Small and Medium Enterprises Development Act, 2006 — Section 16
Tribunals and Commissions11 Sept 2023
Digi Jpr Networks Private Limited Vs Shop Cj Network Private Limited
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0027
Tribunals and Commissions06 Sept 2023
Siti Networks Ltd Vs Kalsi Cable Tv Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0011
Tribunals and Commissions06 Sept 2023
Den Enjoy Cable Networks Pvt. Ltd. Vs Star Cable Network
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0010
Tribunals and Commissions06 Sept 2023
Zee Entertainment Enterprise Ltd Vs Royal Services Diginet Vision Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0008
Tribunals and Commissions05 Sept 2023
Kable First India Pvt. Ltd Vs Thirumala Cable Network
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0014
Tribunals and Commissions01 Sept 2023
Arohon Cable Tv Network Ltd Vs Sm Communication And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0005
Tribunals and Commissions01 Sept 2023
Ucn Cable Network Pvt Ltd Vs 9x Media Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 09 TDSAT CK 0004
Tribunals and Commissions29 Aug 2023
Icici Bank Ltd Vs Fiabila India Private Ltd. & Ors
Telecom Disputes Settlement And Appellate Tribunal · (2023) 08 TDSAT CK 0024
Code of Civil Procedure, 1908 — Order 41 Rule 1(3)
Tribunals and Commissions29 Aug 2023
Vodafone Idea Limited Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2023) 08 TDSAT CK 0023
Tribunals and Commissions29 Aug 2023
Tata Communications Limited Vs Northeast Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 08 TDSAT CK 0019
Tribunals and Commissions18 Aug 2023
Tata Communications Limited Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2023) 08 TDSAT CK 0012
Tribunals and Commissions14 Aug 2023
Tata Communications Limited Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2023) 08 TDSAT CK 0013
Tribunals and Commissions11 Aug 2023Allowed
Union Of India Vs Mahuaa Media Private Limited
Telecom Disputes Settlement And Appellate Tribunal · (2023) 08 TDSAT CK 0005
Telecom Regulatory Authority Act, 1997 — Section 14, 14(A)Evidence Act, 1872 — Section 62B, 102Companies Act, 2013 — Section 279
Tribunals and Commissions10 Aug 2023
Hathway Digital Private Limited Vs G.c.n ( Das Cable Network) & Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 08 TDSAT CK 0010