Tribunals and Commissions20 Jul 2023
Vodafone Idea Limited Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2023) 07 TDSAT CK 0042
COURT ARCHIVE
Telecom Disputes Settlement And Appellate Tribunal judgments, 2023
241 judgments · page 6 of 13
Tribunals and Commissions20 Jul 2023Allowed
Hathway Digital Private Limited Vs Business Broadcast News Private Limited
Telecom Disputes Settlement And Appellate Tribunal · (2023) 07 TDSAT CK 0038
Telecom Regulatory Authority Act, 1997 — Section 14, 14(A)(1), 14(a)(ii)Evidence Act, 1872 — Section 65B, 102
Tribunals and Commissions19 Jul 2023Allowed
Star India Pvt Ltd Vs Sarveshwar Media Pvt. Ltd Ors
Telecom Disputes Settlement And Appellate Tribunal · (2023) 07 TDSAT CK 0031
Tribunals and Commissions19 Jul 2023
Intermedia Cable Communication Pvt. Ltd Vs Zee Entertainment Enterprise Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 07 TDSAT CK 0029
Tribunals and Commissions18 Jul 2023
Siti Networks Ltd Vs Chandani Cable Network
Telecom Disputes Settlement And Appellate Tribunal · (2023) 07 TDSAT CK 0035
Tribunals and Commissions18 Jul 2023
Asianet Digital Network Pvt Ltd Vs Kerala Kaumudi (p) Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 07 TDSAT CK 0034
Tribunals and Commissions17 Jul 2023
Hathway Digital Private Limited Vs Yadav Digital Network & Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 07 TDSAT CK 0037
Tribunals and Commissions12 Jul 2023
Ucn Cable Network Pvt Ltd Vs Information Tv Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 07 TDSAT CK 0020
Tribunals and Commissions12 Jul 2023
Sun Distribution Services Private Limited Vs All Digital Network India Ltd & Ors
Telecom Disputes Settlement And Appellate Tribunal · (2023) 07 TDSAT CK 0019
Tribunals and Commissions11 Jul 2023
Den Networks Ltd Vs Neha Cable Network
Telecom Disputes Settlement And Appellate Tribunal · (2023) 07 TDSAT CK 0021
Tribunals and Commissions10 Jul 2023
Ccn Den Network Pvt Ltd Vs Skyvision Cable Network
Telecom Disputes Settlement And Appellate Tribunal · (2023) 07 TDSAT CK 0027
Tribunals and Commissions10 Jul 2023
Siti Networks Ltd Vs Dhanush Cable Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 07 TDSAT CK 0026
Tribunals and Commissions10 Jul 2023
Hathway Digital Ltd Vs Bhoomika Media Initiative Pvt.ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 07 TDSAT CK 0025
Tribunals and Commissions06 Jul 2023
Subhodaya Digital Entertainment Pvt. Ltd Vs Star India Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 07 TDSAT CK 0002
Tribunals and Commissions06 Jul 2023
Kalesh Kumar K & Others Vs Den Network Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 07 TDSAT CK 0001
Tribunals and Commissions05 Jul 2023
Subhodaya Digital Entertainment Pvt. Ltd Vs Star India Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 07 TDSAT CK 0017
Tribunals and Commissions05 Jul 2023Allowed
Den Enjay Cable Networks Pvt. Ltd Vs Maurya Cable Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 07 TDSAT CK 0008
Code of Civil Procedure, 1908 — Section 151, Order 1 Rule 10, Order 7 Rule 11, Order 7 Rule 14(3)
Tribunals and Commissions05 Jul 2023
Pc Care Airway Infratel Pvt Ltd Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2023) 07 TDSAT CK 0006
Tribunals and Commissions05 Jul 2023
Fastway Transmission Pvt. Ltd Vs Shindi Cable Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 07 TDSAT CK 0005
Tribunals and Commissions05 Jul 2023
Gtpl Hathway Ltd Vs Shopping Zone India Tv Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 07 TDSAT CK 0003