Tribunals and Commissions24 May 2023
Power Grid Corporation Of India Vs Wire And Wireless (india) Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 05 TDSAT CK 0048
COURT ARCHIVE
Telecom Disputes Settlement And Appellate Tribunal judgments, 2023
241 judgments · page 8 of 13
Tribunals and Commissions24 May 2023
Siti Networks Ltd Vs Master Cable Network
Telecom Disputes Settlement And Appellate Tribunal · (2023) 05 TDSAT CK 0047
Tribunals and Commissions22 May 2023
Cast Media Distribution Pvt. Ltd Vs Unity Cable Operator Network Llp, Maharashtra
Telecom Disputes Settlement And Appellate Tribunal · (2023) 05 TDSAT CK 0053
Tribunals and Commissions22 May 2023
Siti Networks Ltd Vs Krishna Cable Network
Telecom Disputes Settlement And Appellate Tribunal · (2023) 05 TDSAT CK 0052
Tribunals and Commissions22 May 2023
Siti Networks Ltd Vs Bharat Cable Net Service
Telecom Disputes Settlement And Appellate Tribunal · (2023) 05 TDSAT CK 0051
Tribunals and Commissions22 May 2023
India Cast Media Distribution Pvt. Ltd Vs Unity Cable Operator Network Llp, Maharashtra
Telecom Disputes Settlement And Appellate Tribunal · (2023) 05 TDSAT CK 0045
Tribunals and Commissions19 May 2023
Union Of India Vs India Vision Satellite Communication Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 05 TDSAT CK 0046
Tribunals and Commissions19 May 2023
Dish Tv India Ltd Vs Subharti Media Limited And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 05 TDSAT CK 0044
Tribunals and Commissions19 May 2023
Kal Cables Pvt. Ltd Vs Kurinji Network ( T.s. Padmavathy Proprietor )
Telecom Disputes Settlement And Appellate Tribunal · (2023) 05 TDSAT CK 0043
Tribunals and Commissions19 May 2023
Zee Media Corporation Limited Vs Nxt Digital Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 05 TDSAT CK 0042
Telecom Regulatory of Indian Act, 1997 — Section 19, 20
Tribunals and Commissions19 May 2023Allowed
Hathway Digital Private Limited Vs Syas Cable Tv Network & Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 05 TDSAT CK 0041
Telecom Regulatory Authority Act, 1997 — Section 14(A)(1), 14(a)(ii)Evidence Act, 1872 — Section 65B, 102
Tribunals and Commissions18 May 2023
Bharti Telemedia Ltd Vs Broadcast Initiatives Ltd & Ors
Telecom Disputes Settlement And Appellate Tribunal · (2023) 05 TDSAT CK 0039
Tribunals and Commissions18 May 2023
Gtpl Hathway Ltd Vs Information Tv Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 05 TDSAT CK 0037
Tribunals and Commissions18 May 2023Allowed
Union Of India Vs Bharat Broadcasting Network Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 05 TDSAT CK 0036
Telecom Regulatory Authority Act, 1997 — Section 2(1), 2(1)(e), 14, 14A
Tribunals and Commissions17 May 2023
Natwest Markets Plc(erthwhise The The Royal Bank Of Scotland) Vs Mr. Ravindra Watve
Telecom Disputes Settlement And Appellate Tribunal · (2023) 05 TDSAT CK 0040
Tribunals and Commissions17 May 2023Alloowed
Den Networks Ltd Vs Lucky World Vision and Anr
Telecom Disputes Settlement And Appellate Tribunal · (2023) 05 TDSAT CK 0035
Telecom Regulatory Authority Act, 1997 — Section 14, 14AEvidence Act, 1872 — Section 102Cable Television Networks (Regulation) Act, 1995 — Section 3
Tribunals and Commissions17 May 2023
Sun Distribution Services Private Limited Vs All Digital Network India Ltd & Ors
Telecom Disputes Settlement And Appellate Tribunal · (2023) 05 TDSAT CK 0030
Tribunals and Commissions16 May 2023
Netlink Websolutions Pvt Ltd Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2023) 05 TDSAT CK 0033
Tribunals and Commissions16 May 2023
Kable First India Pvt. Ltd Vs Direct News Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2023) 05 TDSAT CK 0032
Tribunals and Commissions16 May 2023
Bharti Airtel Limited Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2023) 05 TDSAT CK 0028