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Telecom Disputes Settlement And Appellate Tribunal judgments, 2022

420 judgments · page 2 of 21

Tribunals and Commissions24 Nov 2022

Siti Networks Ltd Vs Prasar Bharati

Telecom Disputes Settlement And Appellate Tribunal · (2022) 11 TDSAT CK 0053

Cable Television Network (Regulations) Act, 1995 — Section 8, 8(1)Prasar Bharati Act, 1990 — Section 12(3)(c)Sports Broadcasting Signals (Mandatory Sharing with Prasar Bharati) Act, 2007 — Section 2, 3, 4