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Telecom Disputes Settlement And Appellate Tribunal judgments, 2022

420 judgments · page 3 of 21

Tribunals and Commissions13 Oct 2022Disposed Of

Den Network Ltd Vs Sahara India Tv Network

Telecom Disputes Settlement And Appellate Tribunal · (2022) 10 TDSAT CK 0010

Telecom Regulatory Authority of India Act, 1997 — Section 14, 14ACable Television Networks (Regulation) Act, 1995 — Section 3Evidence Act, 1872 — Section 65B, 102