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Telecom Disputes Settlement And Appellate Tribunal judgments, 2022

420 judgments · page 5 of 21

Tribunals and Commissions26 Aug 2022Dismissed

Rahul Cable Vs Digi Cablecomm Services Pvt. Ltd

Telecom Disputes Settlement And Appellate Tribunal · (2022) 08 TDSAT CK 0052

Telecom Regulatory Authority of India Act, 1997 — Section 14Code of Civil Procedure, 1908 — Order 19Telecommunication (Broadcasting And Cable Services) Interconnection (Digital Addressable Cable Television Systems) Regulations, 2012 — Regulation 5(17), 5(418), 5(19), 5(20)