Tribunals and Commissions15 Mar 2022
Reliance Telecom Ltd Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2022) 03 TDSAT CK 0047
COURT ARCHIVE
Telecom Disputes Settlement And Appellate Tribunal judgments, 2022
420 judgments · page 14 of 21
Tribunals and Commissions11 Mar 2022
Haldwani Digital Services Pvt Ltd Vs Zee Entertainment Enterprise Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2022) 03 TDSAT CK 0044
Tribunals and Commissions11 Mar 2022Disposed Of
Zee Entertainment Enterprises Ltd Vs Haldwani Digital Services Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2022) 03 TDSAT CK 0043
Tribunals and Commissions11 Mar 2022Allowed
Devas Multimedia Pvt.ltd Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2022) 03 TDSAT CK 0042
Tribunals and Commissions11 Mar 2022Allowed
Hcl Comnet Systems & Services Ltd Vs Union Of India Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2022) 03 TDSAT CK 0040
Tribunals and Commissions11 Mar 2022Allowed
Power Grid Corporation of India Vs Tulip Telecom Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2022) 03 TDSAT CK 0038
Evidence Act, 1872 — Section 65BCompanies Act, 1956 — Section 445(3)
Tribunals and Commissions11 Mar 2022
Royal Digital Cable and Communication Pvt. Ltd Vs Star India Pvt. Ltd.& Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 03 TDSAT CK 0037
Telecom Regulatory Authority of India(TRAI) Act, 1997 — Section 14, 14ATelecommunication (Broadcasting and Cable) Services Interconnection (Addressable Systems) Regulations, 2017 — Regulation 15(1), 15(2)
Tribunals and Commissions10 Mar 2022
Madurai Krishna Network Pvt. Ltd. Vs Thamizhaga Cable Tv Communication Pvt. Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2022) 03 TDSAT CK 0030
Telecom Regulatory Authority of India (TRAI) Act, 1997 — Section 20
Tribunals and Commissions10 Mar 2022
Loc Digital Network Vs India Cast Media Distribution Pvt. Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2022) 03 TDSAT CK 0027
Telecommunication (Broadcasting and Cable) Services Interconnection (Addressable Systems) Regulations, 2017 — Regulation 15(2)
Tribunals and Commissions10 Mar 2022Dismissed
Vodafone Idea Ltd Vs Telecom Regulatory Authority of India
Telecom Disputes Settlement And Appellate Tribunal · (2022) 03 TDSAT CK 0025
Telecom Regulatory Authority of India(TRAI) Act, 1997 — Section 11, 13
Tribunals and Commissions09 Mar 2022
Indiacast Media Distribution Pvt Ltd Vs Sarveshwar Media Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2022) 03 TDSAT CK 0035
Tribunals and Commissions09 Mar 2022
Atria Convergence Technologies Ltd Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2022) 03 TDSAT CK 0034
Tribunals and Commissions09 Mar 2022Allowed
Tata Power Company Ltd Vs Union Of India
Telecom Disputes Settlement And Appellate Tribunal · (2022) 03 TDSAT CK 0026
Tribunals and Commissions07 Mar 2022Disposed Of
Indian Cable Net Company Ltd Vs Star India Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2022) 03 TDSAT CK 0024
Tribunals and Commissions07 Mar 2022Allowed
Sakthis Cable Network Vs Srivi Communications
Telecom Disputes Settlement And Appellate Tribunal · (2022) 03 TDSAT CK 0022
Tribunals and Commissions04 Mar 2022Allowed
West Bengal State Electricity & Transmission Co. Ltd Vs Union of India
Telecom Disputes Settlement And Appellate Tribunal · (2022) 03 TDSAT CK 0013
Tribunals and Commissions04 Mar 2022Allowed
Delhi International Airport Ltd Vs Airport Economic Regulatory Authority Of India And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 03 TDSAT CK 0011
Tribunals and Commissions04 Mar 2022Allowed
Siti Networks Ltd Vs Sunlight Enterprises And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 03 TDSAT CK 0010
Telecom Regulatory Authority of India (TRAI) Act, 1997 — Section 20
Tribunals and Commissions04 Mar 2022
Gemini Tv Distributton Services Pvt.ltd.(erstwhile Sun Distribution Services Pvt.ltd.) Vs Andhra Pradesh State Fibernet Limited
Telecom Disputes Settlement And Appellate Tribunal · (2022) 03 TDSAT CK 0009
Tribunals and Commissions03 Mar 2022Allowed
Siti Networks Ltd Vs Gupta Cable Network And Ors
Telecom Disputes Settlement And Appellate Tribunal · (2022) 03 TDSAT CK 0008