COURT ARCHIVE

Telecom Disputes Settlement And Appellate Tribunal judgments, 2022

420 judgments · page 16 of 21

Tribunals and Commissions10 Feb 2022

Ccn Digital India Vs Star India Pvt. Ltd

Telecom Disputes Settlement And Appellate Tribunal · (2022) 02 TDSAT CK 0048

Telecommunication (Broadcasting and Cable) Services Interconnection (Addressable Systems) Regulations, 2017 — Regulation 15(2)