Tribunals and Commissions08 Feb 2022
Bhorer Alo Cable And Broadband Pvt Ltd Vs Singha Digital Network Though Its Prop. Sahadeb Singha
Telecom Disputes Settlement And Appellate Tribunal · (2022) 02 TDSAT CK 0030
COURT ARCHIVE
Telecom Disputes Settlement And Appellate Tribunal judgments, 2022
420 judgments · page 17 of 21
Tribunals and Commissions08 Feb 2022Dismissed
Multi Reach Media Pvt.ltd Vs Zee Entertainment Enterprise Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2022) 02 TDSAT CK 0029
Telecommunication (Broadcasting and Cable) Services Interconnection (Addressable Systems) Regulations, 2017 — Regulation 17
Tribunals and Commissions07 Feb 2022Allowed
Siti Networks Ltd Vs Friends Digital Cable Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 02 TDSAT CK 0028
Tribunals and Commissions07 Feb 2022
State Bank Of India Vs Noor Uddin
Telecom Disputes Settlement And Appellate Tribunal · (2022) 02 TDSAT CK 0026
Tribunals and Commissions04 Feb 2022Allowed
Siti Networks Ltd Vs Vinay Cable Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 02 TDSAT CK 0024
Tribunals and Commissions04 Feb 2022Allowed
Gtpl Hathway Ltd Vs Kailashben Rakesh Patel (spme0032) And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 02 TDSAT CK 0023
Tribunals and Commissions04 Feb 2022
Loc Digital Network Vs India Cast Media Distribution Pvt. Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2022) 02 TDSAT CK 0022
Tribunals and Commissions04 Feb 2022
Sri Lakshmi Durga Cable Network Vs Andhra Pradesh State Fiber Net Ltd And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 02 TDSAT CK 0021
Tribunals and Commissions03 Feb 2022
Den Networks Ltd Vs Chandras Vision And Internet Services And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 02 TDSAT CK 0020
Tribunals and Commissions03 Feb 2022
Siti Networks Ltd Vs Ashutosh Cable Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 02 TDSAT CK 0019
Tribunals and Commissions03 Feb 2022Disposed Of
Siti Networks Ltd Vs Namrata Enterprises And Ors
Telecom Disputes Settlement And Appellate Tribunal · (2022) 02 TDSAT CK 0018
Tribunals and Commissions03 Feb 2022Allowed
Siti Networks Ltd Vs Narayan Cable Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 02 TDSAT CK 0017
Tribunals and Commissions03 Feb 2022Allowed
Siti Networks Ltd Vs Vijay Cable Tv Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 02 TDSAT CK 0016
Tribunals and Commissions03 Feb 2022
Gemini Tv Distributton Services Pvt.ltd.(erstwhile Sun Distribution Services Pvt.ltd.) Vs Andhra Pradesh State Fibernet Limited
Telecom Disputes Settlement And Appellate Tribunal · (2022) 02 TDSAT CK 0014
Tribunals and Commissions02 Feb 2022Disposed Of
Vodafone Idea Ltd Vs Union of India
Telecom Disputes Settlement And Appellate Tribunal · (2022) 02 TDSAT CK 0012
Constitution of India, 1950 — Article 226Code of Civil Procedure, 1908 — Order 1 Rule 10
Tribunals and Commissions02 Feb 2022Disposed Of
Vodafone Idea Limited Vs Rajkumar Shreelal Singhee And Ors
Telecom Disputes Settlement And Appellate Tribunal · (2022) 02 TDSAT CK 0006
Tribunals and Commissions02 Feb 2022
Madurai Krishna Network Pvt. Ltd Vs Thamizhaga Cable Tv Communication Pvt. Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2022) 02 TDSAT CK 0005
Tribunals and Commissions02 Feb 2022Allowed
Siti Networks Ltd Vs Mini Cable Tv Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 02 TDSAT CK 0004
Tribunals and Commissions01 Feb 2022Disposed Of
Siti Networks Ltd Vs Robin Cable Network And Anr
Telecom Disputes Settlement And Appellate Tribunal · (2022) 02 TDSAT CK 0011
Tribunals and Commissions01 Feb 2022Allowed
Indian Cable Net Company Ltd Vs Star India Pvt Ltd
Telecom Disputes Settlement And Appellate Tribunal · (2022) 02 TDSAT CK 0010