High Courts10 Mar 2022Disposed Of
Abdullah Mohammed Ahammed Noushad Vs State Of Telangana
Telangana High Court · (2022) 03 TEL CK 0032
Code Of Criminal Procedure, 1973 — Section 440(2), 482Customs Act, 1962 — Section 135(1)
COURT ARCHIVE
Telangana High Court judgments, 2022
985 judgments · page 41 of 50
High Courts10 Mar 2022Disposed Of
Dr.A.Naresh Vs State Of Telangana And Another
Telangana High Court · (2022) 03 TEL CK 0031
High Courts10 Mar 2022Partly Allowed
M.Janardhan Reddy Vs Government Of Andhra Pradesh
Telangana High Court · (2022) 03 TEL CK 0030
Land Acquisition Act, 1894 — Section 18
High Courts10 Mar 2022Partly Allowed
T.Vijay Kumar Vs M/S Swasodhan Trust
Telangana High Court · (2022) 03 TEL CK 0029
Indian Contract Act, 1872 — Section 32, 35
High Courts10 Mar 2022Allowed
National Insurance Company Ltd Vs Jada Muthyali 4 Ors
Telangana High Court · (2022) 03 TEL CK 0028
High Courts09 Mar 2022Dismissed
Badri Prasad Vs State Of Telangana
Telangana High Court · (2022) 03 TEL CK 0013
Constitution Of India, 1950 — Article 226
High Courts09 Mar 2022
News Paper Clipping Of Eenadu Telugu Daily Vs State Of TG,SCY,M.AD.,HYD, 7
Telangana High Court · (2022) 03 TEL CK 0012
High Courts08 Mar 2022Partly Allowed
A.R.M.Rao. Vs Chairman Cumpresiding Officer
Telangana High Court · (2022) 03 TEL CK 0021
Constitution Of India, 1950 — Article 226
High Courts08 Mar 2022Disposed Of
Pagilla Nageshwara Rao Vs State Of Telangana
Telangana High Court · (2022) 03 TEL CK 0020
Code Of Criminal Procedure, 1973 — Section 397, 401Indian Penal Code, 1860 — Section 304A, 451, 457Motor Vehicles Act, 1988 — Section 177, 181, 196
High Courts08 Mar 2022Disposed Of
Kathi Saraswathi Devi Vs State Of Telangana
Telangana High Court · (2022) 03 TEL CK 0019
Greater Hyderabad Municipal Corporation Act, 1955 — Section 437Telangana Municipalities Act, 2019 — Section 180(1)
High Courts08 Mar 2022Dismissed
K. Veereshwar Vs State Of Telangana
Telangana High Court · (2022) 03 TEL CK 0018
Constitution Of India, 1950 — Article 226Persons with Disabilities (Equal Opportunities, Protection of Rights, and Full Participations) Act, 1995 — Section 2(i), 56, 56(4)Indian Penal Code, 1860 — Section 302
High Courts08 Mar 2022Allowed
P. Ramaseshu, Nizamabad Dist. Vs A.P. Social Welfare Residential Educational Another
Telangana High Court · (2022) 03 TEL CK 0017
Constitution Of India, 1950 — Article 226
High Courts08 Mar 2022Dismissed
Depot Manager Vs Morla Maheswar
Telangana High Court · (2022) 03 TEL CK 0016
Industrial Disputes Act, 1947 — Section 10, 10A, 11A
High Courts08 Mar 2022Disposed Of
Raghavendra Colony Welfare Society Vs State Of Telangana And 11 Others
Telangana High Court · (2022) 03 TEL CK 0015
High Courts08 Mar 2022Allowed
S. Surya Prakash Vs State Of Telangana And 4 Others
Telangana High Court · (2022) 03 TEL CK 0014
Indian Penal Code, 1860 — Section 276, 336Code Of Criminal Procedure, 1973 — Section 165
High Courts07 Mar 2022Disposed Of
M. Kiran Manohar Vs State Of Telangana
Telangana High Court · (2022) 03 TEL CK 0026
High Courts07 Mar 2022Disposed Of
Chairman, A.P. Nutrition Council Vs S.Lalitha
Telangana High Court · (2022) 03 TEL CK 0025
High Courts07 Mar 2022Partly Allowed
APSRTC, Rep. By Its M.D. Another, Vs Labour Court III, HYD. Another
Telangana High Court · (2022) 03 TEL CK 0024
Industrial Disputes Act, 1947 — Section 2A(2)
High Courts07 Mar 2022Dismissed
T. Pradyumna Kumar Reddy And Another Vs State Of Telangana And 8 Others
Telangana High Court · (2022) 03 TEL CK 0023
High Courts07 Mar 2022Dismissed
Adepu Manohar Vs State Of Telangana And 2 Others
Telangana High Court · (2022) 03 TEL CK 0022
Indian Stamp Act, 1899 — Section 32, 33, 35, 35(e), 38, 38(2), 40, 40(1)(b), 42, 42(2)