High Courts08 Nov 2022Allowed
Mohammed Farooq Ali Khan Vs State Of Telangana
Telangana High Court · (2022) 11 TEL CK 0025
Indian Penal Code, 1860 — Section 34, 420, 447, 464, 467, 468, 471, 506
COURT ARCHIVE
Telangana High Court judgments, 2022
985 judgments · page 10 of 50
High Courts08 Nov 2022
P. Sunitha Bai Vs State Of Telangana
Telangana High Court · (2022) 11 TEL CK 0001
Andhra Pradesh Reorganisation Act, 2014 — Section 77, 77(2), 80, 80(2)
High Courts07 Nov 2022Dismissed
Dr. D.R.K. Rao Vs Union Of India, 3 Others
Telangana High Court · (2022) 11 TEL CK 0031
Constitution Of India, 1950 — Article 14, 16, 226
High Courts07 Nov 2022Allowed
P. Jaipal Reddy Vs State Of AP
Telangana High Court · (2022) 11 TEL CK 0030
Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts07 Nov 2022Allowed
Shaik Abdul Rashid Vs State Of Telangana
Telangana High Court · (2022) 11 TEL CK 0029
High Courts07 Nov 2022Allowed
Y.Sharvani Vs Kududuram Rekhs
Telangana High Court · (2022) 11 TEL CK 0028
Indian Penal Code, 1860 — Section 415, 420Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(r), 3(1)(x), 3(2)(vii)Code of Criminal Procedure, 1973 — Section 227
High Courts07 Nov 2022Dismissed
Dr. Ravi Suman Vs State Of Telangna
Telangana High Court · (2022) 11 TEL CK 0002
Nizam's Institute of. Medical Sciences, Act, 1989 — Section 12, 22
High Courts04 Nov 2022Dismissed
Byappanahalli Prabhakar Reddy Kumar Babu Vs State Of Tellangana
Telangana High Court · (2022) 11 TEL CK 0009
Code of Criminal Procedure, 1973 — Section 173, 482Indian Penal Code, 1860 — Section 120B, 409, 420, 468, 471, 477APrevention of Corruption Act, 1988 — Section 9, 1, 12, 13(1)(c), 13(1)(d), 13(2)
High Courts04 Nov 2022Dismissed
I.Syam Prasad Reddy Vs State, Rep CBI
Telangana High Court · (2022) 11 TEL CK 0008
Code of Criminal Procedure, 1973 — Section 173, 205, 205(1), 482Indian Penal Code, 1860 — Section 120B, 409, 420, 477APrevention of Corruption Act, 1988 — Section 13(1)(c), 13(1)(d), 13(2)
High Courts04 Nov 2022Dismissed
M.A. Salem Vs Superintendent Of Police
Telangana High Court · (2022) 11 TEL CK 0007
Andhra Pradesh. Civil Services (Conduct) Rules, 1964 — Rule 3Indian Penal Code, 1860 — Section 379
High Courts04 Nov 2022Allowed
Nariga Raj Kumar Vs State Of A.P.
Telangana High Court · (2022) 11 TEL CK 0006
Indian Penal Code, 1860 — Section 28, 394, 489A, 489C, 489D, 489E
High Courts04 Nov 2022Allowed
Chintakayala Venkataiah Vs State Of A.P
Telangana High Court · (2022) 11 TEL CK 0005
Code of Criminal Procedure, 1973 — Section 164, 397, 401Indian Penal Code, 1860 — Section 376, 506
High Courts04 Nov 2022Disposed Of
Kavali Aruna Vs State Of Telangana
Telangana High Court · (2022) 11 TEL CK 0004
High Courts04 Nov 2022Allowed
Vanga Indrasena Reddy Vs State Of Telangana
Telangana High Court · (2022) 11 TEL CK 0003
A.P. Rights in Land and Pattadar Pass Books Rules, 1989 — Rule 22(3)Telangana Rights in Land and Pattadar Pass Books Act, 1971 — Section 5A, 5BTelangana Rights in Land and Pattadar Pass Books Act, 2020 — Section 16
High Courts03 Nov 2022Disposed Of
Medipally Bharath Kumar Reddy Vs State Of Telangana
Telangana High Court · (2022) 11 TEL CK 0072
Indian Penal Code, 1860 — Section 498ADowry Prohibition Act, 1961 — Section 3, 4
High Courts03 Nov 2022Dismissed
Morning Walker Association Vs Government Of A.P.
Telangana High Court · (2022) 11 TEL CK 0014
Constitution Of India, 1950 — Article 226
High Courts03 Nov 2022Disposed Of
M/S.Heera Gold Exim Limited Vs Union Of India And 5 Others
Telangana High Court · (2022) 11 TEL CK 0013
Income Tax Act, 1961 — Section 220(6), 246
High Courts03 Nov 2022Dismissed
National Insurance Co Ltd Vs Papula Ramachandra Reddy Anr
Telangana High Court · (2022) 11 TEL CK 0012
High Courts03 Nov 2022Dismissed
V. Ravinder Vs Divisional Security Commissioner
Telangana High Court · (2022) 11 TEL CK 0011
Persons with Disabilities (Equal Opportunities, Protection of Rights and full Participation) Act, 1995 — Section 47Railway Protection Force Rules, 1987 — Section 156(b), 272.9
High Courts03 Nov 2022Allowed
K. Lakshman Rao, Secbad. Vs Canara Bank
Telangana High Court · (2022) 11 TEL CK 0010