Tribunals and Commissions09 Dec 2020Disposed Of/ Allowed
Dr. Kailash S. Choudhari Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0053
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments, 2020
366 judgments · page 3 of 19
Tribunals and Commissions09 Dec 2020Disposed Of/ Allowed
P. F. Sundesha & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0052
Tribunals and Commissions09 Dec 2020
Dilip Shah And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0050
Tribunals and Commissions09 Dec 2020
Gautam Thapar & Ors Vs Securities And Exchange Board Of India & Ors
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0049
Tribunals and Commissions09 Dec 2020
ICICI Bank Ltd And Others Vs Securities And Exchange Board Of India & Ors
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0048
Tribunals and Commissions08 Dec 2020
Rajesh Agarwal Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0063
Tribunals and Commissions08 Dec 2020
Mridula Bhandari Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0062
Tribunals and Commissions07 Dec 2020
Empower India Ltd. Vs BSE Ltd. & Anr
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0064
Tribunals and Commissions27 Nov 2020Dismissed
Devyaniben Jitendrakumar Gandhi Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 11 SEBI CK 0135
Tribunals and Commissions27 Nov 2020Dismissed
Santosh Kumar Dwivedi Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 11 SEBI CK 0134
Tribunals and Commissions22 Oct 2020Dismissed/ Disposed Of
Jiger Dilip Shah Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 10 SEBI CK 0046
Securities And Exchange Board Of India [Prohibition Of Insider Trading) Regulations, 1992 — Regulation 13(4A), 13(5)Securities And Exchange Board Of India(Substantial Acquisition Of Shares And Takeovers) Regulations, 2011 — Regulation 29(2)
Tribunals and Commissions22 Oct 2020Disposed Of
Corporate Capital Ventures Pvt. Ltd Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 10 SEBI CK 0045
Tribunals and Commissions22 Oct 2020
Rameshwar Shaw And Others Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 10 SEBI CK 0044
Tribunals and Commissions21 Oct 2020
KF Technologies Ltd Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2020) 10 SEBI CK 0051
Tribunals and Commissions21 Oct 2020
Mukesh Kumar Goyal And Others Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2020) 10 SEBI CK 0050
Tribunals and Commissions21 Oct 2020Disposed Of
Anugrah Stock & Broking Pvt. Ltd Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2020) 10 SEBI CK 0049
Tribunals and Commissions20 Oct 2020 Allowed
Shivris Resources Pvt. Ltd. & Ors Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 10 SEBI CK 0054
Tribunals and Commissions20 Oct 2020 Allowed
Kumkum Agarwal Vs Securities & Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 10 SEBI CK 0053
Tribunals and Commissions19 Oct 2020 Allowed/Disposed Of
R.K. Stockholding Private Limited Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2020) 10 SEBI CK 0060
Tribunals and Commissions19 Oct 2020
Chandrika Mahendra Mehta & Ors Vs National Stock Exchange Of India Ltd. & Ors
Securities Appellate Tribunal Mumbai · (2020) 10 SEBI CK 0059