Tribunals and Commissions07 Jan 2020Dismissed
Purity Flexpack Ltd Vs BSE Limited And Others
Securities Appellate Tribunal Mumbai · (2020) 01 SEBI CK 0026
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments, 2020
366 judgments · page 19 of 19
Tribunals and Commissions06 Jan 2020Disposed Of
Swojas Energy Foods Ltd And Others Vs BSE Limited
Securities Appellate Tribunal Mumbai · (2020) 01 SEBI CK 0027
Tribunals and Commissions03 Jan 2020 Allowed
M/s. MVL Limited & Ors Vs Securities And Exchange Board Of India & Anr
Securities Appellate Tribunal Mumbai · (2020) 01 SEBI CK 0031
Tribunals and Commissions03 Jan 2020 Allowed
Regency Hospital Limited Vs Ld. Adjudicating Officer And Others
Securities Appellate Tribunal Mumbai · (2020) 01 SEBI CK 0030
Securities And Exchange Board Of India (Substantial Acquisition Of Shares And Takeovers) Regulations, 1997 — Regulation 8A
Tribunals and Commissions03 Jan 2020Disposed Of
India Steel Works Ltd Vs BSE Ltd
Securities Appellate Tribunal Mumbai · (2020) 01 SEBI CK 0029
Tribunals and Commissions02 Jan 2020 Allowed
Romit Mehta Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 01 SEBI CK 0032
Securities And Exchange Board Of India (Procedure For Holding Inquiry And Imposing Penalties By Adjudicating Officer) Rules, 1995 — Rule 7(b)