Tribunals and Commissions19 Dec 2024Dismissed
Skyrail Logistics Private Limited Vs Securities and Exchange Board of India
Securities Appellate Tribunal Mumbai · (2024) 12 SEBI CK 0001
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments, 2024
12 judgments · page 1 of 1
Tribunals and Commissions25 Apr 2024
Ekta Mittal Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2024) 04 SEBI CK 0003
Tribunals and Commissions08 Apr 2024Disposed Of
Banhem Stock Broking Pvt. Ltd. & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2024) 04 SEBI CK 0001
Tribunals and Commissions15 Mar 2024Disposed Of
OPG Securities Private Limited & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2024) 03 SEBI CK 0012
Tribunals and Commissions15 Mar 2024Disposed Of
Securities And Exchange Board Of India Vs OPG Securities Private Limited & Ors
Securities Appellate Tribunal Mumbai · (2024) 03 SEBI CK 0008
Tribunals and Commissions29 Feb 2024
M/s. SMIFS Ltd Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2024) 02 SEBI CK 0008
Tribunals and Commissions28 Feb 2024Dismissed
Ankit Goel Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2024) 02 SEBI CK 0010
Tribunals and Commissions29 Jan 2024
Sanjay Kumar Agrawal & Anr Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2024) 01 SEBI CK 0007
Securities And Exchange Board Of India (Procedure For Holding Inquiry And Imposing Penalties) Rules, 1995 — Rule 5(5)Securities And Exchange Board Of India Act, 1992 — Section 15HA
Tribunals and Commissions19 Jan 2024Allowed
Aman Kumar Vs Securities And Exchange Board Of India & Ors
Securities Appellate Tribunal Mumbai · (2024) 01 SEBI CK 0011
Securities Appellate Tribunal (Procedure) Rules, 2000 — Rule 8(5)
Tribunals and Commissions18 Jan 2024Disposed Of
Brightcom Group Ltd And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2024) 01 SEBI CK 0005
Securities And Exchange Board Of India Act, 1992 — Section 11(1), 11(4), 11(B)(1), 19
Tribunals and Commissions12 Jan 2024Disposed Of
Axis Bank Limited Vs Securities And Exchange Board Of India And Others
Securities Appellate Tribunal Mumbai · (2024) 01 SEBI CK 0004
Securities And Exchange Board Of India (Depositories And Participants) Regulations, 1996 — Regulation 58, 58(6)
Tribunals and Commissions08 Jan 2024Allowed/Disposed Of
Hemant Dusad And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2024) 01 SEBI CK 0003