Tribunals and Commissions18 Dec 2020
Harsh Shah And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0109
Income Tax Act, 1961 — Section 226(3)(ii), 28A
COURT ARCHIVE
Securities Appellate Tribunal Mumbai judgments, 2020
366 judgments · page 2 of 19
Tribunals and Commissions18 Dec 2020
Pawan Kumar Garg And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0108
Tribunals and Commissions18 Dec 2020
Modex International Securities Ltd. & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0105
Tribunals and Commissions17 Dec 2020 Allowed
Mohandas Shenoy Adige And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0097
Tribunals and Commissions17 Dec 2020
Suruchi Distributors Pvt. Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0095
Tribunals and Commissions16 Dec 2020
B.V. Pushpavathi & Ors Vs Securities And Exchange Board Of India & Ors
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0094
Tribunals and Commissions16 Dec 2020
Vipin Sharma Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0092
Tribunals and Commissions16 Dec 2020
Sukumar Subramanian And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0091
Tribunals and Commissions15 Dec 2020Disposed Of
S. N. Sharma Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0088
Tribunals and Commissions15 Dec 2020
Ipsita Das Giri Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0087
Tribunals and Commissions15 Dec 2020
RKP Associates Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0086
Tribunals and Commissions15 Dec 2020
V C G & Co. And Anr Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0085
Tribunals and Commissions11 Dec 2020
Micheal Pinto De Andrade Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0031
Tribunals and Commissions11 Dec 2020
Anand Rathi Share & Stock Brokers Limited Vs National Stock Exchange Of India Limited
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0030
Tribunals and Commissions10 Dec 2020Disposed Of
Mangalam Drugs and Organics Limited & Ors Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0044
Companies Act, 2013 — Section 62(3)
Tribunals and Commissions10 Dec 2020Disposed Of
Pravin L. Somani And Others Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0040
Tribunals and Commissions10 Dec 2020 Allowed
Quantum Securities Private Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0039
Tribunals and Commissions09 Dec 2020Dismissed
Chandra Prakash Tripathi Vs Securities And Exchange Board Of India And Others
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0057
Securities And Exchange Board Of India (Substantial Acquisition Of Shares And Takeovers) Regulations, 2011 — Regulation 8(2)(e), 8(16)
Tribunals and Commissions09 Dec 2020 Allowed
Care Ratings Limited Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0055
Tribunals and Commissions09 Dec 2020Disposed Of/ Allowed
Aksh Optifibre Ltd Vs Securities And Exchange Board Of India
Securities Appellate Tribunal Mumbai · (2020) 12 SEBI CK 0054