Tribunals and Commissions12 Sept 2018Disposed Of
Indian Overseas Bank Vs S. Mukanchand Bothra & Ors.
National Company Law Tribunal · (2018) 09 NCLT CK 0458
IBC-Section 65
COURT ARCHIVE
National Company Law Tribunal judgments
20,321 judgments · page 1,014 of 1,017
Tribunals and Commissions12 Sept 2018Disposed Of
Indian Overseas Bank Vs PRC International Pvt Ltd
National Company Law Tribunal · (2018) 09 NCLT CK 0459
Tribunals and Commissions23 Aug 2018
M/s ICICI Bank Ltd. Vs M/s Apex Buildsys Ltd.
National Company Law Tribunal · (2018) 08 NCLT CK 0534
Insolvency & Bankruptcy Code, 2016-Section 7, 12(3)Insolvency and Bankruptcy Code (Amendment) Act, 2019
Tribunals and Commissions02 Aug 2018
Ostberce India Pvt Ltd Vs Udeshtech Equipments Engineering Pvt Ltd
National Company Law Tribunal · (2018) 08 NCLT CK 0535
Tribunals and Commissions01 Aug 2018
Trans Oilfield Chemicals Pvt Ltd Vs Oren Hydrocarbons Pvt Ltd
National Company Law Tribunal · (2018) 08 NCLT CK 0536
IBC-Section 9, Rule 6
Tribunals and Commissions31 Jul 2018
S Dhanapal (Liquidator)
National Company Law Tribunal · (2018) 07 NCLT CK 0587
IBBI (Liquidation Process) Regulations, 2016-Regulation 4(3), 7Companies Act, 2013-Section 230
Tribunals and Commissions31 Jul 2018Dismissed
Swadeshi Polytex Ltd Vs Arcot Textile Mill Ltd
National Company Law Tribunal · (2018) 07 NCLT CK 0588
Tribunals and Commissions31 Jul 2018Disposed Of
Sri Engineering Works Vs Eta Engineering Pvt Ltd
National Company Law Tribunal · (2018) 07 NCLT CK 0589
Tribunals and Commissions31 Jul 2018Disposed Of
Katariya Associates Pvt Ltd Vs Raymix Concrete Ind Pvt Ltd
National Company Law Tribunal · (2018) 07 NCLT CK 0590
Tribunals and Commissions24 Jul 2018Disposed Of
Javeri Sales Corporation Vs Landmark Housing Projects Chennai Pvt Ltd
National Company Law Tribunal · (2018) 07 NCLT CK 0591
Tribunals and Commissions02 Jul 2018
C.Ramasubramaniam Vs The Deputy Commissioner Of Income Tax
National Company Law Tribunal · (2018) 07 NCLT CK 0592
Income Tax Act, 1961-Section 281B, Sub-section (2) of Section 281BIBC-Section 14
Tribunals and Commissions22 Sept 2017Allowed
Mass Metals Pvt. Ltd Vs Sunflag Iron & Steel Co. Ltd
National Company Law Tribunal · (2017) 09 NCLAT CK 0004
Insolvency And Bankruptcy Code, 2016 — Section 8, 8(1), 9, 434(1)(a)Code Of Civil Procedure, 1908 — Section 80Companies Act, 1956 — Section 433
Tribunals and Commissions22 Sept 2017Dismissed
Zapp India Ltd Vs Maheshwar Textiles & Anr
National Company Law Tribunal · (2017) 09 NCLAT CK 0003
Insolvency And Bankruptcy Code, 2016 — Section 8, 8(1), 9Code Of Civil Procedure, 1908 — Section 80Companies Act, 1956 — Section 433
Tribunals and Commissions22 Sept 2017Disposed Off
Rajinder Kapoor Proprietor R.K.Kapoor & Co Vs Anil Kumar Interim Resolution Professional & Ors
National Company Law Tribunal · (2017) 09 NCLAT CK 0002
Insolvency And Bankruptcy Code, 2016 — Section 16, 22, 27, 27(3)
Tribunals and Commissions22 Sept 2017Dismissed
IL&FS Transport Networks Ltd Vs Regional Airport Holding International Ltd. & Ors
National Company Law Tribunal · (2017) 09 NCLAT CK 0001
Companies Act, 2013 — Section 242(1)
Tribunals and Commissions21 Sept 2017Allowed
Cyrus Investments Pvt. Ltd. & Anr Vs Tata Sons Ltd. & Ors
National Company Law Tribunal · (2017) 09 NCLAT CK 0006
Companies Act, 2013 — Section 2(55), 31, 43, 47, 47(2), 48, 48(2), 49, 85, 85(1), 86, 87, 87(1)(a), 87(2)(b), 88, 92, 113(1)(a), 117, 230, 234, 236, 236(1), 241, 241(a), 241(b), 241(1)(a), 241(1)(b), 241(2), 242, 242(1), 242(2), 243, 243(1), 244, 244(1), 244(1)(a), 244(1)(b), 245, 312, 314Central Sales Tax Act, 1956 — Section 8(3)(b)Companies Act, 1956 — Section 17(6), 41(1), 41(2), 41(3), 42(3), 170(2), 260, 391, 397, 398, 398(2), 399, 399(1), 399(4), 430, 433, 478
Tribunals and Commissions21 Sept 2017Disposed Off
Vinod Kumar Kapoor Vs Vijay Khanna & Ors
National Company Law Tribunal · (2017) 09 NCLAT CK 0005
Tribunals and Commissions20 Sept 2017Dismissed
Palogix Infrastructure Private Limited Vs ICICI Bank Limited
National Company Law Tribunal · (2017) 09 NCLAT CK 0010
Insolvency And Bankruptcy Code, 2016 — Section 7, 7(1), 7(5), 7(5)(b), 9, 9(5), 10, 10(4), 65, 65(2)Companies Act, 2013 — Section 179, 419(5), 432Powers Of Attorney Act, 1882 — Section 2
Tribunals and Commissions20 Sept 2017Disposed Off
Jagdale Industries Private Limited & Others Vs Dr. Ujwala.N. Jagdale @ Ujwala S Disle & Ors
National Company Law Tribunal · (2017) 09 NCLAT CK 0009
Tribunals and Commissions20 Sept 2017Disposed Off
Sudhir Sales & Services Limited Vs Comfort Net Traders Pvt. Ltd.
National Company Law Tribunal · (2017) 09 NCLAT CK 0008
Companies Act, 1956 — Section 433(e), 433(f), 434Companies Act, 2013 — Section 434(1), 434(2)Insolvency And Bankruptcy Code, 2016 — Section 7, 8, 9, 239(1)