COURT ARCHIVE

National Company Law Tribunal judgments

20,321 judgments · page 1,015 of 1,017

Tribunals and Commissions14 Sept 2017Disposed Off

Canara Bank Vs Deccan Chronicle Holdings Limited

National Company Law Tribunal · (2017) 09 NCLAT CK 0015

Insolvency And Bankruptcy Code, 2016 — Section 7, 14, 14(1), 14(1)(a), 14(2), 14(3), 31(1), 33Constitution Of India, 1950 — Article 32, 131, 136, 226
Tribunals and Commissions04 Sept 2017Disposed Off

Jammu Paper Pvt. Ltd. Vs Shiv Pooja Traders

National Company Law Tribunal · (2017) 09 NCLAT CK 0019

Insolvency And Bankruptcy Code, 2016 — Section 9Insolvency And Bankruptcy (Application To Adjudicating Authority), Rules 2016 — Rule 4(3)
Tribunals and Commissions02 Aug 2017Allowed

Andhra Bank Vs Brian Lau & Anr

National Company Law Tribunal · (2017) 08 NCLAT CK 0042

Insolvency And Bankruptcy Code, 2016 — Section 3(7), 3(8), 7, 8, 15, 16, 17, 18, 20
Tribunals and Commissions02 Aug 2017Disposed Off

M/s. Aruna Hotels Limited Vs Mr. N. Krishnan

National Company Law Tribunal · (2017) 08 NCLAT CK 0041

Insolvency And Bankruptcy Code, 2016 — Section 8, 8(1), 8(2), 9, 9(3)(b)(c)Code Of Civil Procedure, 1908 — Section 80Companies Act, 1956 — Section 433