COURT ARCHIVE

National Company Law Tribunal judgments

20,321 judgments · page 1,016 of 1,017

Tribunals and Commissions02 Aug 202Disposed Of

Agarwalla Udyog Private Limited Vs

National Company Law Tribunal · (202) 08 NCLT CK 0005

Companies Act, 2013 — Section 230, 230(1), 232, 232(1)Companies (Compromises, Arrangements, and Amalgamations) Rules 2016 — Rule 8(2)
Tribunals and Commissions02 Aug 202Disposed Of

Broadway Oils & Chemicals Privatelimited Vs

National Company Law Tribunal · (202) 08 NCLT CK 0004

Companies Act, 2013 — Section 133, 210, 211, 212, 213, 214, 215, 216, 217, 218, 219, 220, 221, 222, 223, 224, 225, 226, 227, 230, 230(1), 230(5), 232, 232(3)(i), 232(4)
Tribunals and Commissions29 Jul 202Disposed Of

Shree Sai Industries Pvt Ltd Vs Dharam Paul Metal Pvt Ltd

National Company Law Tribunal · (202) 07 NCLT CK 0009

Insolvency and Bankruptcy Code, 2016 — Section 9, 33, 54, 60(5)Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016 — Regulation 6, 12National Company Law Tribunal Rules 2016 — Rule 11
Tribunals and Commissions27 Jul 202Disposed Of

Thakur Prasad Sao & Sons Pvt Ltd Vs Registrar of Companies

National Company Law Tribunal · (202) 07 NCLT CK 0002

Companies Act, 2013 — Section 230, 230(1), 230(5), 232, 232(1)Companies Act, 2013 — Section 230, 230(1), 230(5), 232, 232(1)Companies (Compromises, Arrangements and Amalgamations) Rules, 2016 — Rule 7, 8