AI Structured Summary
Not yet generated for this judgment
Judgment
3 paragraphs · 78 words
The Court is convened through Video Conference.
1.
Mr. Sankalp Anantwar, Ld. Counsel for the Petitioner present. Mr. Pranav Sampath a/w Arka Saha, Tanvi Goenka and Ankita Roy i/b Khaitan & Co., Ld. Counsel for the Respondent - 2 & 3 present.
2.
Both sides reported that the present Petition became infructuous. In view of the same, CP/52(MB)/2022 is dismissed as infructuous. Further directed the RD to consider the request of the Petitioner for receiving their AGM reports.