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Judgment
3 paragraphs · 88 words
1.
PCA Ayush Rajani a/w Ms. Mitali Bhatt i/b AKR Advisors, Ld. Counsel for the Applicant present. None present for the Respondent.
2.
IA-1979/2022 has been filed by the Applicant/main Petitioner seeking withdrawal of the C.P.(IB)/838(MB)/2021 on the ground that the Financial Creditor has received the full and final payment from the Respondent.
3.
In view of the full and final settlement between the parties, withdrawal of the Petition is allowed. Accordingly, IA-1979/2022 is disposed of and C.P.(IB)/838(MB)/2021 is dismissed as withdrawn. File to be consigned to records.