Tribunals and Commissions07 Dec 2020Disposed Of
Krafters Telecom Services Private Limited Vs Registrar Of Companies And Ors.
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0012
Companies Act, 2013 — Section 248(1), 252, 252(1)
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2020
835 judgments · page 4 of 42
Tribunals and Commissions07 Dec 2020Disposed Of
Bharat Jyoti Porcelain And Allied Indutries Private Limited Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0011
Companies Act, 2013 — Section 248(1), 252, 252(1)Companies Act, 1956 — Section 560(1)
Tribunals and Commissions04 Dec 2020Allowed
Casper Consumer Electronics Pvt. Ltd. And Ors. Vs Wellington Transportation Pvt. Ltd.
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0016
Companies Act, 2013 — Section 230, 231, 232
Tribunals and Commissions04 Dec 2020Disposed Of
Sandarbh Foods Private Limited Vs Dharampal Satyapal Limited
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0009
Income Tax Act, 1961 — Section 148Companies Act, 2013 — Section 133, 230, 230(4), 231, 232, 233, 234
Tribunals and Commissions04 Dec 2020Allowed
PJS Energy Pvt Ltd. And Ors. Vs AJ Energy Pvt Ltd.
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0008
Companies Act, 2013 — Section 230, 231, 232
Tribunals and Commissions03 Dec 2020Disposed Of
KS Forge Metal Pvt Ltd. And Ors. Vs Registrar Of Companies And Ors.
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0007
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3)
Tribunals and Commissions03 Dec 2020Disposed Of
Sarita Vishwakarma Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0005
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1)
Tribunals and Commissions01 Dec 2020Disposed Of
GDR Homestyles Private Limited & Ors. Vs GDR Home Fashions Private Limited
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0006
Companies Act, 2013 — Section 230, 231, 232
Tribunals and Commissions01 Dec 2020Disposed Of
M/S Pinaki Maintenance Pvt. Ltd. Vs Registrar Of Companies, Nct Of Delhi And Haryana
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0001
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3)
Tribunals and Commissions26 Nov 2020
Ankur Enterprises Vs Pantel Technologies Private Limited
National Company Law Appellate Tribunal · (2020) 11 NCLT CK 0012
Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5, 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 9(5), 14(1), 14(2), 14(3), 14(4)
Tribunals and Commissions26 Nov 2020Disposed Of
Bioseeds Limited And Anr Vs
National Company Law Appellate Tribunal · (2020) 11 NCLT CK 0011
Companies Act, 2013 — Section 230, 231, 232, 234
Tribunals and Commissions26 Nov 2020Disposed Of
Anamika Metal Private Limited And Ors Vs
National Company Law Appellate Tribunal · (2020) 11 NCLT CK 0010
Companies Act, 2013 — Section 230, 231, 232
Tribunals and Commissions23 Nov 2020Allowed
Rajeev Bambari, Liquidator Of M/S Sterling Fincap Private Limited Vs
National Company Law Appellate Tribunal · (2020) 11 NCLT CK 0005
Insolvency And Bankruptcy Board Of India (Voluntary Liquidation Process) Regulations, 2017 — Regulation 8, 9, 10, 14, 14(3)(c), 30, 38Insolvency And Bankruptcy Code, 2016 — Section 59, 59(3), 59(3)(b)(i), 59(7), 59(8)Income Tax Act, 1961 — Section 178
Tribunals and Commissions20 Nov 2020Allowed
Online Micro Services Private Limited Vs Eventure Softsol Private Limited
National Company Law Appellate Tribunal · (2020) 11 NCLT CK 0006
Companies Act, 2013 — Section 230, 231, 232
Tribunals and Commissions19 Nov 2020Disposed Of
Vaiva Metals And Alloys Private Limited And Anr Vs Sungil India Private Limited And Anr
National Company Law Appellate Tribunal · (2020) 11 NCLT CK 0009
Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 — Regulation 6, 12, 13, 36ACompanies (Acceptance Of Deposits) Rules, 2014 — Rule 2(c)Insolvency And Bankruptcy Code, 2016 — Section 5(7), 5(8), 5(8)(a), 9, 12, 14, 33(1), 33(2), 33(5), 33(7), 34, 50
Tribunals and Commissions19 Nov 2020Disposed Of
Hemant Sharma And Anr Vs Moser Baer Electronic Limited And Anr
National Company Law Appellate Tribunal · (2020) 11 NCLT CK 0008
Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 — Regulation 6, 12, 13Insolvency And Bankruptcy Code, 2016 — Section 9, 12, 12(2), 12(3), 14, 31, 33, 33(1), 33(5), 33(7), 34, 56, 30(6)Income Tax Act, 1961 — Section 178
Tribunals and Commissions19 Nov 2020
Autonix Lighting Industries Private Limited And Anr Vs Moser Baer Electronics Limited And Anr
National Company Law Appellate Tribunal · (2020) 11 NCLT CK 0007
Insolvency And Bankruptcy Code, 2016 — Section 9, 36(1), 36(3), 36(41)(a)(m), 53Companies Act, 2013 — Section 326
Tribunals and Commissions19 Nov 2020Disposed Of
Income Tax Department Vs Registrar Of Companies NCT Of Delhi & Haryana And Ors
National Company Law Appellate Tribunal · (2020) 11 NCLT CK 0004
Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3)Income Tax Act, 1961 — Section 142(1), 143(2), 144, 271AAC, 272(A)(1)(d), 270A, 271B
Tribunals and Commissions17 Nov 2020Allowed
Kalra Infradevelopers Private Limited And Ors. Vs Registrar Of Companies And Anr
National Company Law Appellate Tribunal · (2020) 11 NCLT CK 0003
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1)
Tribunals and Commissions11 Nov 2020Allowed
R V Electroplast Private Limited Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2020) 11 NCLT CK 0001
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1)