Tribunals and Commissions29 Dec 2020Allowed
Asante Marketing Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0085
Companies Act, 2013 — Section 248, 252
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2020
835 judgments · page 2 of 42
Tribunals and Commissions29 Dec 2020Allowed
Mazda Cables Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0081
Companies Act, 2013 — Section 248, 252
Tribunals and Commissions29 Dec 2020Allowed
Safe Ex Transporters Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0078
Companies Act, 2013 — Section 248, 252
Tribunals and Commissions29 Dec 2020Allowed
Ram Ghanshyam Developers Pvt. Ltd. Vs Union Of India And Ors.
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0077
Companies Act, 2013 — Section 248, 252
Tribunals and Commissions29 Dec 2020Disposed Of
Gurdeep Kaur Gulati And Anr. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0075
Companies Act, 2013 — Section 248, 248(5), 252
Tribunals and Commissions29 Dec 2020Disposed Of
DIVINE Threads Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0056
Companies Act, 2013 — Section 248, 248(5), 252
Tribunals and Commissions29 Dec 2020Disposed Of
Franco Systems Pvt. Ltd. Vs Registrar Of Companies And Ors.
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0050
Companies Act, 2013 — Section 248, 248(5), 252
Tribunals and Commissions29 Dec 2020Disposed Of
HINDON Organics Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0044
Companies Act, 2013 — Section 248, 252
Tribunals and Commissions29 Dec 2020Disposed Of
Goindi Industries Pvt. Ltd. And Anr. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0043
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3)
Tribunals and Commissions24 Dec 2020Disposed Of
SUMAN Mercantile Pvt. Ltd. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0061
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3)
Tribunals and Commissions24 Dec 2020Disposed Of
Somoro Innovation Private Limited Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0041
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1)
Tribunals and Commissions24 Dec 2020Disposed Of
Odeon Buildpro Private Limited Vs Registrar Of Companies And Ors.
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0040
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3)
Tribunals and Commissions24 Dec 2020
PJS Energy Private Limited Vs AJ Energy Private Limited
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0039
Companies Act, 2013 — Section 230, 231, 232
Tribunals and Commissions24 Dec 2020Disposed Of
Bhainsrorgarh Hotels And Resorts Pvt. Ltd. Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0038
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3)
Tribunals and Commissions23 Dec 2020Allowed
Income Tax Officer, Ward 25(3) Vs Registrar Of Companies And Ors.
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0057
Companies Act, 2013 — Section 252, 252(3)Income Tax Act, 1961 — Section 139, 147, 144, 148, 156, 271(1)(c), 271F
Tribunals and Commissions23 Dec 2020Allowed
BIR Automobile Finance Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0053
Companies Act, 2013 — Section 248, 252
Tribunals and Commissions23 Dec 2020Allowed
Shikha Apartments Pvt. Ltd. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0051
Companies Act, 2013 — Section 248, 252(3)
Tribunals and Commissions23 Dec 2020Dismissed
Canara Bank And Anr. Vs M/S Valley Iron & Steel Co. Ltd. And Ors.
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0047
Insolvency And Bankruptcy Code, 2016 — Section 7Limitation Act, 1963 — Section 18
Tribunals and Commissions22 Dec 2020Disposed Of
ALLIED Mobilier Designs Pvt. Ltd. Vs Registrar Of Companies, NCT Of Delhi
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0036
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3)
Tribunals and Commissions18 Dec 2020Allowed
CARE Security Pvt. Ltd. And Anr. Vs Registrar Of Companies And Anr.
National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0052
Companies Act, 2013 — Section 252(3)