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National Company Law Appellate Tribunal judgments, 2022

1,756 judgments · page 1 of 88

Tribunals and Commissions23 Dec 2022

Pawan Jagetia Vs CCI & Ors.

National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0311

Competition Act, 2002-Sections 2(b), 2(c), 3, 3(1), 3(1)(2), 3(3), 3(3)(a), 3(3)(b), 3(3)(c), 8, 9, 15, 19, 26(1), 27, 27(a), 27(b), 36(2), 41(2), 46, 48, 48(1), 48(2), 53B, 57Competition Commission of India (Lesser Penalty) Regulations, 2009-Regulation 2(1)(i), 3, 3(1A), 4, 5, 5(a)Competition Commission of India (General) Regulations, 2009-Regulations 41, 42 and 43
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Tribunals and Commissions23 Dec 2022Dismissed

Edelweiss Asset Reconstruction Co Ltd Vs Chemstar Organics (India Ltd)

National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0299

Insolvency & Bankruptcy Code, 2016-Section 61, 7, 9Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 3, 13(2), 17Limitation Act, 1961-Section 18, 19, 14, Article 137
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Tribunals and Commissions23 Dec 2022

Innoventive Ventures Limited Vs Mr. Trupal.J.Patel & Ors.

National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0290

Insolvency and Bankruptcy Code, 2016-Section 61, 25(2)(j), 43, 43(3), 43(4), 44, 60(5)IBBI (Corporate Insolvency Resolution Process) Regulation 2016-Regulation 39(2)Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2014-Regulation 18
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Tribunals and Commissions22 Dec 2022

Paramvir Singh Tiwana & Ors. Vs Puma Realtors Pvt. Ltd. & Ors.

National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0281

Insolvency and Bankruptcy Code, 2016-Sections 3(11), 3(21), 5(20), 5(21), 25A(3A), 30, 30(2), 30(2)(b), 30(2)(e), 30(4), 31, 31(1), 43, 45, 61(3), 66Companies Act, 2013-Section 77NCLT Rules, 2016-Rules 150, 151, 152
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Tribunals and Commissions21 Dec 2022

Amit Mittal Vs DLF Ltd & Ors.

National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0308

Competition Act, 2002-Section 53(B), 26(6), 4, 19, 4(2)(a)(i), 26(1), 19(4), 26, 26(5), 26(7), 26(2), 26(3), 26(4), 26(8)Competition Commission of India (General) Regulations, 2009-Regulation 20, 20(6)
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Tribunals and Commissions21 Dec 2022

Adisri Commercial Pvt. Ltd. Vs Reserve Bank Of India & Anr.

National Company Law Appellate Tribunal · (2022) 12 NCLAT CK 0364

Insolvency and Bankruptcy Code, 2016-Section 227, 239(2)(zk), 61(2)Reserve Bank of India Act, 1934-Section 45-IENational Company Law Appellate Tribunal Rules 2016-Rule 31, 11, 14, 26, 26(2), 26(4)
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