National Company Law Appellate Tribunal Judgments 2020

Tribunals and Commissions31 Dec 2020Disposed Of

New Era Times Pvt. Ltd. Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0094

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3)

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Tribunals and Commissions31 Dec 2020Disposed Of

Excel Media Pvt. Ltd. And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0092

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 455

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Tribunals and Commissions31 Dec 2020Allowed

Jones Lang Lasalle Building Operations Pvt. Ltd. Vs Sare Facility (OMR) Services Pvt. Ltd. And Anr.

National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0084

Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 6Insolvency And Bankruptcy (Application To Adjudicating Authority), 2016 — Rule 6Insolvency And Bankruptcy Code, 2016 — Section 8, 8(2), 9, 9(3)(b), 9(5), 14(1), 14(2), 14(3), 14(4)

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Tribunals and Commissions31 Dec 2020Disposed Of

Income Tax Officer, Ward-19(2) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0083

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 147, 148, 194J

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Tribunals and Commissions31 Dec 2020Disposed Of

M/s Bit Gifting Services Pvt. Ltd. And Ors. Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0082

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1)

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Tribunals and Commissions31 Dec 2020Disposed Of

Ambitious Info Solution Pvt. Ltd. Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0080

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3)

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Tribunals and Commissions31 Dec 2020Disposed Of

Navkar Export Agencies Pvt. Ltd. And Anr. Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0079

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 252(3)

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Tribunals and Commissions31 Dec 2020Disposed Of

Srisri Creations Jewels And Handicrafts Pvt. And Ors. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0076

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 9Companies Act, 2013 — Section 248, 248(1), 248(5), 252, 252(3), 455

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Tribunals and Commissions31 Dec 2020Disposed Of

MINKK Hospitality Services Pvt. Ltd. And Anr. Vs Registrar Of Companies, NCT Of Delhi & Haryana

National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0070

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 9Companies Act, 2013 — Section 248, 248(1), 248(5), 252(3), 455

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Tribunals and Commissions31 Dec 2020Disposed Of

Siddhart Gupta & Anr. Vs Registrar Of Companies

National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0068

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(3)

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Tribunals and Commissions31 Dec 2020Disposed Of

Firstclass International Pvt. Ltd. And Ors. Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0067

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1), 455

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Tribunals and Commissions31 Dec 2020Disposed Of

V.C. Investment Pvt. Ltd. Vs Office Of Registrar Of Companies, NCT Of Delhi & Haryana

National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0066

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 9Companies Act, 2013 — Section 248, 248(1), 248(5), 252, 252(3), 455

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Tribunals and Commissions31 Dec 2020Disposed Of

Akshay Malviya Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0065

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1)

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Tribunals and Commissions31 Dec 2020Disposed Of

Income Tax Officer, Ward-7(3) Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0064

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252(1), 252(3)Income Tax Act, 1961 — Section 147, 148, 194C, 271(1)(b), 271(1)(c)

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Tribunals and Commissions31 Dec 2020Disposed Of