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National Company Law Appellate Tribunal judgments, 2020

835 judgments · page 3 of 42

Tribunals and Commissions16 Dec 2020Allowed

M/S INDSAO Infratech Vs M/S MARS Buildmart Pvt. Ltd.

National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0020

Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5, 6Insolvency And Bankruptcy Code, 2016 — Section 8, 9, 9(3)(b), 14, 15, 17, 18
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Tribunals and Commissions15 Dec 2020Disposed Of

Income-Tax Officer Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0019

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252, 252(1), 252(3)Income tax Act, 1961 — Section 147, 148
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Tribunals and Commissions14 Dec 2020Disposed Of

M/s. SRK Steel Fab Pvt. Ltd. Vs Registrar Of Companies And Anr.

National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0054

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 1956 — Section 248(1), 252(3)Companies Act, 2013 — Section 248, 248(1), 252, 252(3), 455
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Tribunals and Commissions14 Dec 2020Disposed Of

Income Tax Officer Vs Registrar Of Companies And Ors.

National Company Law Appellate Tribunal · (2020) 12 NCLT CK 0026

Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248(1), 252, 252(1), 252(3)Income Tax Act, 1961 — Section 144, 147, 148, 156, 271(1)(b), 271(1)(c), 271F
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