National Company Law Appellate Tribunal Judgments 2025

Tribunals and Commissions23 Dec 2025

Mohan Ram Prasad Devineni Vs M/s. Biochemical & Synthetic Products Private Limited & Anr.

National Company Law Appellate Tribunal · (2025) 12 NCLAT CK 2409

Companies Act, 2013-Section 58, 59, 59(1), 59(2), 59(3), 59(4), 102, 430, 447, 465, 469, 469(2), 469(3)Companies Act, 1956-Section 53, 113, 113(2), 113(3), 113(4)Arbitration and Conciliation Act, 1996-Section 11(5), 11(9), 11(12)(a), 11(2)(a)

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Tribunals and Commissions23 Dec 2025

M/s. Able Automobiles Private Limited & Ors. Vs Smt. Rekha Singhal & Ors.

National Company Law Appellate Tribunal · (2025) 12 NCLAT CK 2410

Companies Act, 2013-Section 59, 213, 241, 242, 244, 94, 408, 410, 424, 439, 447, 448, 469, 242(1)NCLT Rules, 2016-Rule 11, 43, 43(1), 43(3), 45, 45(4)Companies (Registration Offices and Fees) Rules, 2014

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Tribunals and Commissions23 Dec 2025

M/s. Apex Luminaires Pvt. Ltd. & Ors. Vs G. N. Thirumalesh

National Company Law Appellate Tribunal · (2025) 12 NCLAT CK 2411

Companies Act, 2013-Sections 241-244, 241(1), 2(55)Companies Act, 1956Code of Civil Procedure-Order VI Rule 17, II Rule 2

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Tribunals and Commissions23 Dec 2025

M/s. Petrofuel (T) Limited Vs M/s. Progressive Constructions Ltd.

National Company Law Appellate Tribunal · (2025) 12 NCLAT CK 2412

I&B Code, 2016-Section 9, 61, 61(2)Companies Act, 2013-Section 421

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Tribunals and Commissions23 Dec 2025

APC International & Ors. Vs Valluvar Kuzhumam Pvt Ltd & Ors.

National Company Law Appellate Tribunal · (2025) 12 NCLAT CK 2413

Companies Act, 2013-Section 213, 241-244

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Tribunals and Commissions23 Dec 2025

Smt. Yarlagadda Padmavathi Vs State Bank of India & Anr.

National Company Law Appellate Tribunal · (2025) 12 NCLAT CK 2414

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Tribunals and Commissions22 Dec 2025

R. Kamma Srinivasa Rao Vs Raghu Babu Gunturu & Anr.

National Company Law Appellate Tribunal · (2025) 12 NCLAT CK 2415

IBC

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Tribunals and Commissions22 Dec 2025

ICICI Bank Ltd. Vs M/s. Compar Estates and Agencies Pvt. Ltd.

National Company Law Appellate Tribunal · (2025) 12 NCLAT CK 2416

Insolvency and Bankruptcy Code, 2016-Section 7Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4Recovery of Debts & Bankruptcy Act, 1993-Section 25, 22

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Tribunals and Commissions19 Dec 2025

Mr. S. Kiran Vs M/s. Dynamic Engineers Limited & Anr.

National Company Law Appellate Tribunal · (2025) 12 NCLAT CK 2417

I & B Code, 2016-Section 9

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Tribunals and Commissions18 Dec 2025

M/s. Smartpaddle Technology Pvt. Ltd. Vs M/s. OTIS Textiles Pvt. Ltd.

National Company Law Appellate Tribunal · (2025) 12 NCLAT CK 2418

I & B Code-Section 9(2)NCLT Rules-Rule 11, 34, 31, 48CPC-Order XLI Rule 17

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Tribunals and Commissions18 Dec 2025Disposed Of

Mr. R Suriyakanth Vs Radhakrishnan Gopal & Anr.

National Company Law Appellate Tribunal · (2025) 12 NCLAT CK 2419

I & B Code, 2016-Section 9, 12A, Rule 6Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 30 (A)

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Tribunals and Commissions17 Dec 2025

Late Mr. H. Anantha Krishna Rao & Ors. Vs Dust Control And Ventilation Private Limited & Ors.

National Company Law Appellate Tribunal · (2025) 12 NCLAT CK 2420

Companies Act, 1956

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Tribunals and Commissions17 Dec 2025Dismissed

Narayan Maheshwari Vs Ms. Kavitha Surana, Liquidator Of M/s. Shri Veerganapathi Steels (P) Ltd. & Anr.

National Company Law Appellate Tribunal · (2025) 12 NCLAT CK 2421

Insolvency and Bankruptcy Code, 2016-Section 12A, 7, 9, 10, 31, 29A, 33, 30(6), 33(2), 60(5)Code of Civil Procedure-Section 151Companies Act, 2013-Section 230, 230(6)

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Tribunals and Commissions17 Dec 2025

Religare Finvest Limited Vs Liquidator, Ashok Magnetics Limited

National Company Law Appellate Tribunal · (2025) 12 NCLAT CK 2422

Companies Act-Section 230

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Tribunals and Commissions17 Dec 2025

Kunaparaju Sudharshan Varma Vs M/s Rangrao Baburao Gaikwad & Ors.

National Company Law Appellate Tribunal · (2025) 12 NCLAT CK 2423

I & B Code, 2016-Section 9Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 6CPC-Order XXIII Rule 3

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Tribunals and Commissions16 Dec 2025

Mr. Ajay Kumar Bhuwalka & Anr. Vs M/s. Bhuwalka Steel Industries Ltd.

National Company Law Appellate Tribunal · (2025) 12 NCLAT CK 2424

Insolvency and Bankruptcy Code, 2016-Sections 9, 43, 44, 60, 60(5), 66, 69Insolvency and Bankruptcy Board of India (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 35A (3), 35ANCLT Rules, 2016-Rule 32

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Tribunals and Commissions16 Dec 2025

State Of Tamil Nadu Vs Mr. S. Muthuraju

National Company Law Appellate Tribunal · (2025) 12 NCLAT CK 2425

I & B Code, 2016-Section 42, 53IBBI (Liquidation Process) Regulations, 2016-Regulation 16(1), 44(1)NCLT Rules-Rule 11

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Tribunals and Commissions16 Dec 2025

The Engineer in Charge, CMG/ISRO HQ Vs Vinod Sunder Raman, Liquidator, Pranee Infrastructures Pvt Ltd

National Company Law Appellate Tribunal · (2025) 12 NCLAT CK 2426

I & B Code, 2016-proviso to Sub-Section (2) of Section 61

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Tribunals and Commissions16 Dec 2025Dismissed

M/s. MEIL-GAYATRI-ZVS-ITT (Consortium) Vs M/s. Guru Raghavendra Infrastructures & Ors.

National Company Law Appellate Tribunal · (2025) 12 NCLAT CK 2427

I & B Code-Section 12A

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Tribunals and Commissions16 Dec 2025Dismissed

Regional Provident Fund Commissioner Vs Ms. Santhanam Raiashree

National Company Law Appellate Tribunal · (2025) 12 NCLAT CK 2428

I & B Code, 2016-Section 60(5)(C), Proviso to Sub-Section (2) of Section 60, 61IBBI (Insolvency Resolution Process for Corporate Persons), Regulations, 2016-Regulations 10, 12-14

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National Company Law Appellate Tribunal judgments, 2025