National Company Law Appellate Tribunal Judgments 2026

Tribunals and Commissions29 Oct 2026Dismissed

Ghanshyam Tayal Vs Cemcon Engineering Company India Pvt. Ltd. & Ors.

National Company Law Appellate Tribunal · (2026) 10 NCLAT CK 4238

Contempt of Courts Act, 1971-Sections 12, 14, 19Companies Act-Sections 241, 242, 425

Tribunals and Commissions29 Oct 2026Dismissed

Parkash Cotton Pressing Factory Vs Allahabad Bank & Ors.

National Company Law Appellate Tribunal · 2024 INSC 852

Insolvency and Bankruptcy Code, 2016-Section 7, 33(5), 60(5), 53, 5(13)Liquidation Process Regulations, 2016-Regulation 43CIRP Regulations, 2016-Regulation 31

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Tribunals and Commissions29 Oct 2026Dismissed

Vimla Devi Sawalra & Anr Vs Shivgyan Developers Pvt Ltd & Ors

National Company Law Appellate Tribunal · (2026) 10 NCLAT CK 4191

NCLAT Rules, 2016-Rule 11

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Tribunals and Commissions27 Oct 2026Disposed Of

Amit Chandrashekhar Poddar Vs Committee Of Creditors Of Khadkeshwar Hatcheries Limited (Represented Through IDBI Bank Limited) & Anr.

National Company Law Appellate Tribunal · (2026) 10 NCLAT CK 4236

IBC

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Tribunals and Commissions27 Oct 2026Partly Allowed

Rajeev Lochan Vs Rukhsana Choudhury

National Company Law Appellate Tribunal · (2026) 10 NCLAT CK 4235

NCLT Rules, 2016-Rule 11

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Tribunals and Commissions27 Oct 2026Disposed Of

Tech Lads India Pvt. Ltd. Vs Satnam Global Infraprojects Ltd.

National Company Law Appellate Tribunal · (2026) 10 NCLAT CK 4228

Insolvency & Bankruptcy Code, 2016-Section 9

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Tribunals and Commissions27 Oct 2026Dismissed

Nandkumar Khattumal Harchandani Vs Incorp Restructuring Services LLP & Ors.

National Company Law Appellate Tribunal · (2026) 10 NCLAT CK 4227

NCLAT Rules, 2016-Rule 11NCLT Rules-Rule 11IBC-Section 7, 12A, 12A(2), 19, 19(2)

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Tribunals and Commissions27 Oct 2026

Goda Ganesh Vs State Bank Of India & Anr.

National Company Law Appellate Tribunal · (2026) 10 NCLAT CK 4251

IBC-Section 7

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Tribunals and Commissions27 Oct 2026Dismissed

M/S Vasu Buildcon Vs Kashi Viswanathan Sivaraman & Ors.

National Company Law Appellate Tribunal · (2026) 10 NCLAT CK 3479

Insolvency and Bankruptcy Code, 2016-Section 7, 30(6), 31, 30(4), 61, 12A, 30(2), 24(3)(b), 3(31)CIRP Regulations-Regulation 28, 36A, 28(2), 18(2), 36A(4A)Insolvency and Bankruptcy Code (Amendment) Act, 2026

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Tribunals and Commissions27 Oct 2026

Mr. Subbarao Siddabattula & Ors. Vs Radhey Shyam Yadav & Ors.

National Company Law Appellate Tribunal · (2026) 10 NCLAT CK 3478

Insolvency and Bankruptcy Code, 2016-Section 9, 60(5), 61, 35(1)(d), 60(5)(c)IBBI (Liquidation Process) Regulations, 2016-Regulation 39The companies Act, 2013

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Tribunals and Commissions27 Oct 2026Allowed

Poonam Anoop Wadhera Vs Canara Bank

National Company Law Appellate Tribunal · (2026) 10 NCLAT CK 3475

Insolvency and Bankruptcy Code, 2016-Section 61(1), 95(1), 95, 100, 18Limitation Act, 1963-Article 137, Section 18Insolvency and Bankruptcy (Application to Adjudicating Authority for Insolvency Resolution Process of Personal Guarantors to Corporate Debtors) Rules, 2019-Rule 7(1)

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Tribunals and Commissions26 Oct 2026Dismissed

Directorate Of Enforcement Vs Aegis Resolution Services Pvt. Ltd. Resolution Professional Of Kute Sons Fresh Dairy Pvt. Ltd. & Ors.

National Company Law Appellate Tribunal · (2026) 10 NCLAT CK 4241

I&B Code-Section 61(2) and proviso to Section 61NCLAT Rules, 2016-Rule 22

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Tribunals and Commissions26 Oct 2026Dismissed

Shripal Sevantilal Morakhia Vs Bhrugesh Amin RP – Smaaash Entertainment Pvt. Ltd. & Ors.

National Company Law Appellate Tribunal · (2026) 10 NCLAT CK 4229

IBC-Section 12A, 29A, 29A(g)IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 31Companies Act, 2013-Section 230-232

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Tribunals and Commissions26 Oct 2026Dismissed

Foundation for Reproductive Health Services India & Ors. Vs Population Health Trust

National Company Law Appellate Tribunal · (2026) 10 NCLAT CK 4226

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Tribunals and Commissions16 Oct 2026Disposed Of

Vimal Plast (India) Pvt. Ltd. Vs Rukmani Polymers Pvt. Ltd.

National Company Law Appellate Tribunal · (2026) 10 NCLAT CK 2977

IBC, 2016-Section 9

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Tribunals and Commissions16 Oct 2026Dismissed

Catalyst Refinery Services Private Limited Vs Ganpati Global Private Limited

National Company Law Appellate Tribunal · (2026) 10 NCLAT CK 2965

Insolvency and Bankruptcy Code, 2016-Section 7, 5(7), 5(8), 9, 3(12), 8, 7(3)(a), 238Insolvency and Bankruptcy (Application to Adjudicating Authority) Rules, 2016-Rule 4, 3(1)(d)Companies Act, 1956

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Tribunals and Commissions15 Oct 2026Dismissed