COURT ARCHIVE

National Company Law Appellate Tribunal judgments, 2026

1,001 judgments · page 50 of 51

Tribunals and Commissions07 Jan 2026

M/S Klassy Enterprises Vs Competition Commission Of India & Ors.

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2880

Competition Act, 2002-Section 53 B, 27, 26(1), 3, 3(1), 3(3), 3(3)(d), 2(b), 48, 27(a)Societies Registration Act, 1860

Tribunals and Commissions07 Jan 2026Allowed

Pravir Krishak Vs Bank Of Baroda & Anr.

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2970

Insolvency and Bankruptcy Code 2016-Section 61, 7, 12A, 4

Tribunals and Commissions07 Jan 2026

Fivebro Water Services Pvt. Ltd. & Anr. Vs Bijay Murmuria & Ors.

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2966

Insolvency and Bankruptcy Code, 2016-Section 61, 60, 60(5), 60(5)(c), 14, 14(1)(b), 35, 238, 231Maharashtra Rent Control Act

Tribunals and Commissions07 Jan 2026

State Tax Officer Vs Nitin Narang, RP of Afcan Impex Pvt. Ltd. & Ors.

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 3003

Insolvency and Bankruptcy Code, 2016-Section 7, 3(30), 30(2), 53, 53(1)(b)(ii)Gujarat Value Added Tax Act, 2003-Section 48, 46Central Sales Tax Act, 1956-Section 9(1), 9(2), 9(3)

Tribunals and Commissions07 Jan 2026Dismissed

Lords Inn Hotels And Developers Private Limited Vs Aaryaraj Club And Resorts LLP

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2965

Insolvency and Bankruptcy Code 2016-Section 61, 9, 8, 5(21), 4IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 2-BArbitration and Conciliation Act-Section 21

Tribunals and Commissions07 Jan 2026

Gagan Tandon & Ors. Vs IL & FS Financial Services Ltd. & Ors.

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2962

Insolvency and Bankruptcy Code, 2016-Section 7, 7(1), 7(2), 7(5), 14, 21(6A)Land Acquisition Act, 1894Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950

Tribunals and Commissions07 Jan 2026

M/s Airtech Airconditioning Vs Parnika Commercial & Estate Private Limited

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2961

Insolvency and Bankruptcy Code 2016-Section 8, 9, 4, 10A, 61

Tribunals and Commissions06 Jan 2026

Yogesh Rajendra Bothra Vs Sanjay Badrilal Punglia & Anr.

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2899

IBC, 2016-Section 43, 45

Tribunals and Commissions06 Jan 2026

Sumeet Mehta Vs Sparta Global Projects Pvt. Ltd. & Ors.

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2891

Insolvency and Bankruptcy Code, 2016-Section 33(1)(a)

Tribunals and Commissions06 Jan 2026Dismissed

Arihant Traders Vs Giesecke & Devrient India Pvt. Ltd.

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2923

Tribunals and Commissions06 Jan 2026

Uttam Jaiswal Vs State Bank Of India & Anr.

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2921

I&B Code-Section 7, 12A

Tribunals and Commissions06 Jan 2026

Prabhat Ranjan Vs Milind Kasodekar, Liquidator (for Phadnis Properties Ltd.) & Ors.

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2914

Insolvency and Bankruptcy Code, 2016

Tribunals and Commissions06 Jan 2026

Yogesh Rajendra Bothra Vs Sanjay Badrilal Punglia & Ors.

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2911

IBC, 2016-Section 43, 45

Tribunals and Commissions06 Jan 2026

Employees Provident Fund Organisation, Barrackpore Vs SS Natural Resources Pvt. Ltd. & Anr.

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2948

Employees' Provident Fund & Miscellaneous Provisions Act, 1952-Section 7-I, 14B, 7Q

Tribunals and Commissions06 Jan 2026

Prabhat Ranjan Vs Milind Kasodekar, Liquidator (for Phadnis Properties Ltd.) & Ors.

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2875

Insolvency and Bankruptcy Code, 2016

Tribunals and Commissions06 Jan 2026

Prabhat Ranjan Vs Milind Kasodekar & Ors.

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2872

Insolvency and Bankruptcy Code, 2016

Tribunals and Commissions06 Jan 2026

Employees Provident Fund Organisation, Barrackpore & Anr. Vs SS Natural Resources Pvt. Ltd. & Anr.

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2867

Employees' Provident Fund & Miscellaneous Provisions Act, 1952-Section 7-I, 14B, 7Q

Tribunals and Commissions06 Jan 2026

Jayanta Kumar Bose Vs Pramod Kumar Sharma

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 3000

Tribunals and Commissions06 Jan 2026Dismissed

Dr. Gurubasappa Siddesh Vs Sigma Life Care (Mysore) Private Limited

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2014

C.P.C.-Order XXXIX Rule (1) & (2), XXXIX Rule 4, VII Rule 11, Section 9Companies Act, 1956-Section 242(4)

Tribunals and Commissions05 Jan 2026

Anish Reddy Chinnamile Vs CA Naren Sheth, Liquidator of Aster Pvt Ltd & Anr.

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 3218