Tribunals and Commissions07 Jan 2026
Prem Singh & Anr. Vs M/s RARE Asset Reconstruction Limited & Anr.
National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2893
CIRP Regulation-30A
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2026
965 judgments · page 48 of 49
Tribunals and Commissions07 Jan 2026
Shri Balaji Holdfin Pvt. Ltd. Vs Kanchan Dutta & Anr.
National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2890
Tribunals and Commissions07 Jan 2026
M/s. Ambro Asia Private Limited Vs M/s. Unox S.P.A & Anr.
National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2919
Insolvency and Bankruptcy Code 2016-Section 61, 9, 8, 5 (21)
Tribunals and Commissions07 Jan 2026
Sh. Y.Y. Butchi Babu Vs State Bank Of India & Anr.
National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2918
Insolvency and Bankruptcy Code, 2016-Section 95, 99, 61(1), 97–100, 100, 31, 7Insolvency and Bankruptcy (PG to CD) Rules, 2019-Rule 7(1)Limitation Act, 1963-Sections 18 and 19
Tribunals and Commissions07 Jan 2026
M/S Klassy Enterprises Vs Competition Commission Of India & Ors.
National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2880
Competition Act, 2002-Section 53 B, 27, 26(1), 3, 3(1), 3(3), 3(3)(d), 2(b), 48, 27(a)Societies Registration Act, 1860
Tribunals and Commissions07 Jan 2026Allowed
Pravir Krishak Vs Bank Of Baroda & Anr.
National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2970
Insolvency and Bankruptcy Code 2016-Section 61, 7, 12A, 4
Tribunals and Commissions07 Jan 2026
Fivebro Water Services Pvt. Ltd. & Anr. Vs Bijay Murmuria & Ors.
National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2966
Insolvency and Bankruptcy Code, 2016-Section 61, 60, 60(5), 60(5)(c), 14, 14(1)(b), 35, 238, 231Maharashtra Rent Control Act
Tribunals and Commissions07 Jan 2026
State Tax Officer Vs Nitin Narang, RP of Afcan Impex Pvt. Ltd. & Ors.
National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 3003
Insolvency and Bankruptcy Code, 2016-Section 7, 3(30), 30(2), 53, 53(1)(b)(ii)Gujarat Value Added Tax Act, 2003-Section 48, 46Central Sales Tax Act, 1956-Section 9(1), 9(2), 9(3)
Tribunals and Commissions07 Jan 2026Dismissed
Lords Inn Hotels And Developers Private Limited Vs Aaryaraj Club And Resorts LLP
National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2965
Insolvency and Bankruptcy Code 2016-Section 61, 9, 8, 5(21), 4IBBI (Insolvency Resolution Process for Corporate Persons) Regulations, 2016-Regulation 2-BArbitration and Conciliation Act-Section 21
Tribunals and Commissions07 Jan 2026
Gagan Tandon & Ors. Vs IL & FS Financial Services Ltd. & Ors.
National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2962
Insolvency and Bankruptcy Code, 2016-Section 7, 7(1), 7(2), 7(5), 14, 21(6A)Land Acquisition Act, 1894Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950
Tribunals and Commissions07 Jan 2026
M/s Airtech Airconditioning Vs Parnika Commercial & Estate Private Limited
National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2961
Insolvency and Bankruptcy Code 2016-Section 8, 9, 4, 10A, 61
Tribunals and Commissions06 Jan 2026
Yogesh Rajendra Bothra Vs Sanjay Badrilal Punglia & Anr.
National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2899
IBC, 2016-Section 43, 45
Tribunals and Commissions06 Jan 2026
Sumeet Mehta Vs Sparta Global Projects Pvt. Ltd. & Ors.
National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2891
Insolvency and Bankruptcy Code, 2016-Section 33(1)(a)
Tribunals and Commissions06 Jan 2026Dismissed
Arihant Traders Vs Giesecke & Devrient India Pvt. Ltd.
National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2923
Tribunals and Commissions06 Jan 2026
Uttam Jaiswal Vs State Bank Of India & Anr.
National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2921
I&B Code-Section 7, 12A
Tribunals and Commissions06 Jan 2026
Prabhat Ranjan Vs Milind Kasodekar, Liquidator (for Phadnis Properties Ltd.) & Ors.
National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2914
Insolvency and Bankruptcy Code, 2016
Tribunals and Commissions06 Jan 2026
Yogesh Rajendra Bothra Vs Sanjay Badrilal Punglia & Ors.
National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2911
IBC, 2016-Section 43, 45
Tribunals and Commissions06 Jan 2026
Employees Provident Fund Organisation, Barrackpore Vs SS Natural Resources Pvt. Ltd. & Anr.
National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2948
Employees' Provident Fund & Miscellaneous Provisions Act, 1952-Section 7-I, 14B, 7Q
Tribunals and Commissions06 Jan 2026
Prabhat Ranjan Vs Milind Kasodekar, Liquidator (for Phadnis Properties Ltd.) & Ors.
National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2875
Insolvency and Bankruptcy Code, 2016
Tribunals and Commissions06 Jan 2026
Prabhat Ranjan Vs Milind Kasodekar & Ors.
National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2872
Insolvency and Bankruptcy Code, 2016