COURT ARCHIVE

National Company Law Appellate Tribunal judgments, 2026

965 judgments · page 49 of 49

Tribunals and Commissions06 Jan 2026

Employees Provident Fund Organisation, Barrackpore & Anr. Vs SS Natural Resources Pvt. Ltd. & Anr.

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2867

Employees' Provident Fund & Miscellaneous Provisions Act, 1952-Section 7-I, 14B, 7Q

Tribunals and Commissions06 Jan 2026

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 3000

Tribunals and Commissions06 Jan 2026Dismissed

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2014

C.P.C.-Order XXXIX Rule (1) & (2), XXXIX Rule 4, VII Rule 11, Section 9Companies Act, 1956-Section 242(4)

Tribunals and Commissions05 Jan 2026

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 3218

Tribunals and Commissions05 Jan 2026

National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2964

IBC-Section 240A