Tribunals and Commissions05 Jan 2026
Ashok Mansukhlal Kapasi & Ors. Vs Bhavi Shah & Ors.
National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2964
IBC-Section 240A
COURT ARCHIVE
1,001 judgments · page 51 of 51
National Company Law Appellate Tribunal · (2026) 01 NCLAT CK 2964