Tribunals and Commissions10 Nov 2020Allowed
Intec Capital Ltd. Vs Manish Kumar Bhagat
National Company Law Appellate Tribunal · (2020) 11 NCLAT CK 0023
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2020
835 judgments · page 5 of 42
Tribunals and Commissions10 Nov 2020Dismissed
Dy. Commissioner Of Customs Deec (Monitoring Cell) Vs Vandana Garg
National Company Law Appellate Tribunal · (2020) 11 NCLAT CK 0022
Insolvency And Bankruptcy Code, 2016 — Section 31, 31(1), 60(6)
Tribunals and Commissions09 Nov 2020Disposed Of
M/S. Gabon Seramik Pvt. Ltd. & Ors. Vs Mr. Prawincharan P. Dwary & Anr.
National Company Law Appellate Tribunal · (2020) 11 NCLAT CK 0021
Tribunals and Commissions09 Nov 2020Disposed Of
Dstr Infrastructure & Projects Llp Vs Dharm Vir Gupta
National Company Law Appellate Tribunal · (2020) 11 NCLAT CK 0020
Tribunals and Commissions09 Nov 2020Disposed Of
Akhil R Kothakota Vs M/S. Tierra Farm Assets Company Pvt. Limited
National Company Law Appellate Tribunal · (2020) 11 NCLAT CK 0019
Companies Act 2013 — Section 71(8), 71(9), 71(10), 71(11), 71(12)National Company Law Tribunal (NCLT) Rules, 2016 — Rule 73Companies Act, 1956 — Section 117(4)
Tribunals and Commissions05 Nov 2020Allowed
Scheme Of Amalgamation Of Arihant Unitech Realty Projects Limited With North Town Estates Private Limited Vs M/S Arihant Unitech Realty Projects Limited
National Company Law Appellate Tribunal · (2020) 11 NCLAT CK 0018
Companies Act, 2013 — Section 230, 231, 232
Tribunals and Commissions05 Nov 2020Disposed Of
Mahipal Trading Company Vs Mataji Dyeing Mills Pvt. Ltd.
National Company Law Appellate Tribunal · (2020) 11 NCLAT CK 0017
Tribunals and Commissions04 Nov 2020Allowed
Chalasani Venkateswara Rao And Ors Vs United Telecoms Ltd. And Ors
National Company Law Appellate Tribunal · (2020) 11 NCLAT CK 0016
Companies Act, 2013 — Section 241, 242, 244, 244(1)(a), 244(2)Companies Act, 1956 — Section 399, 399(3), 397, 398, 399(4), 400, 401, 402, 403, 404, 405Indian Companies Act, 1913 — Section 153C3
Tribunals and Commissions04 Nov 2020Disposed Of
Arristo Alert Residents Association Vs Prestige Estates Projects Ltd. & Ors.
National Company Law Appellate Tribunal · (2020) 11 NCLAT CK 0015
Tribunals and Commissions04 Nov 2020Dismissed
Platino Classic Motors (India) Pvt. Ltd. Vs Federal Bank Ltd.
National Company Law Appellate Tribunal · (2020) 11 NCLAT CK 0014
Insolvency And Bankruptcy Code, 2016 — Section 7, 7(4)
Tribunals and Commissions04 Nov 2020Dismissed
Canara Bank Vs V. Mahesh & Ors.
National Company Law Appellate Tribunal · (2020) 11 NCLAT CK 0013
Companies Act, 2013 — Section 230
Tribunals and Commissions04 Nov 2020Dismissed
Stressed Assets Stabilization Fund Vs Royal Brushes Pvt. Ltd.
National Company Law Appellate Tribunal · (2020) 11 NCLAT CK 0012
Insolvency And Bankruptcy Code, 2016 — Section 7Limitation Act, 1963 — Article 137
Tribunals and Commissions04 Nov 2020Disposed Of
M/S. Venkateswara Agencies Vs Competition Commission Of India
National Company Law Appellate Tribunal · (2020) 11 NCLAT CK 0011
Competition Act, 2002 — Section 26(2), 53B
Tribunals and Commissions04 Nov 2020Dismissed
M/S. Sowil Limited Vs Competition Commission Of India
National Company Law Appellate Tribunal · (2020) 11 NCLAT CK 0010
Competition Act, 2002 — Section 26(2), 53BInsolvency And Bankruptcy Code, 2016 — Section 4, 19(1)(a)
Tribunals and Commissions03 Nov 2020Dismissed
Uco Bank, Vs Mr. G. Ramachandran
National Company Law Appellate Tribunal · (2020) 11 NCLAT CK 0009
Insolvency And Bankruptcy Code, 2016 — Section 7, 12, 14, 17(d), 36, 36(4)(b), 173
Tribunals and Commissions03 Nov 2020Disposed Of
State Bank Of India Vs Tricounty Premier Hearing Services Llc & Anr.
National Company Law Appellate Tribunal · (2020) 11 NCLAT CK 0008
Tribunals and Commissions03 Nov 2020Dismissed
Gail (India) Ltd. Vs Divyesh Desai, Liquidator Of Aster Silicates Ltd.
National Company Law Appellate Tribunal · (2020) 11 NCLAT CK 0007
Tribunals and Commissions03 Nov 2020Dismissed
M/S Quippo Energy Ltd. Vs M/S Soundararaja Mills Limited
National Company Law Appellate Tribunal · (2020) 11 NCLAT CK 0006
Insolvency And Bankruptcy Code, 2016 — Section 5(6), 8, 9, 9(5)(2)(d)Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules, 2016 — Rule 5
Tribunals and Commissions03 Nov 2020Dismissed
Naveen Kumar Jain Vs Committee Of Creditors Of K.D.K Enterprises Pvt. Ltd. & Ors.
National Company Law Appellate Tribunal · (2020) 11 NCLAT CK 0005
Insolvency And Bankruptcy Code, 2016 — Section 22, 60(5)
Tribunals and Commissions02 Nov 2020Allowed
M/s. Volkswagen Finance Private Limited And Anr Vs M/s Aarvanss Infrastructure Private Limited And Ors
National Company Law Appellate Tribunal · (2020) 11 NCLT CK 0002
Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Persons) Regulations, 2016 — Regulation 6(1)Insolvency And Bankruptcy Board Of India (Liquidation Process) Regulations, 2016 — Regulation 12, 13Insolvency And Bankruptcy Code, 2016 — Section 7, 12(2), 14, 33(2), 33(5), 33(7), 34(1)