Tribunals and Commissions02 Nov 2020Dismissed
K. Bapaiah Vs Asset Reconstruction Company (India) Ltd.
National Company Law Appellate Tribunal · (2020) 11 NCLAT CK 0004
Insolvency And Bankruptcy Code, 2016 — Section 7, 12, 12A, 33, 60(5)
COURT ARCHIVE
National Company Law Appellate Tribunal judgments, 2020
835 judgments · page 6 of 42
Tribunals and Commissions02 Nov 2020Dismissed
Iifcl Mutual Fund Vs Committee Of Creditors Of Gvr Infra & Ors.
National Company Law Appellate Tribunal · (2020) 11 NCLAT CK 0003
Insolvency And Bankruptcy Code, 2016 — Section 30(2), 53, 61(3)
Tribunals and Commissions02 Nov 2020
Surendra Patwa & Anr. Vs Ritwik Finance Co. & Anr.
National Company Law Appellate Tribunal · (2020) 11 NCLAT CK 0002
Insolvency And Bankruptcy Code, 2016 — Section 7
Tribunals and Commissions02 Nov 2020Disposed Of
Hemant Sharma Vs Resolution Professional Of Global Softech Ltd.
National Company Law Appellate Tribunal · (2020) 11 NCLAT CK 0001
Tribunals and Commissions29 Oct 2020Allowed
Gulshan Gaba Vs Surinder Juneja & Anr.
National Company Law Appellate Tribunal · (2020) 10 NCLAT CK 0024
Tribunals and Commissions28 Oct 2020Disposed Of
C.A Metals Pvt Ltd. Vs Ayush Fincap Pvt Ltd. Anr Ors.
National Company Law Appellate Tribunal · (2020) 10 NCLT CK 0017
Companies Act, 2013 — Section 133, 230, 231, 232
Tribunals and Commissions28 Oct 2020Disposed Of
V.N Properties Pvt Ltd Vs M.M. Vacations & Tour Private Limited
National Company Law Appellate Tribunal · (2020) 10 NCLT CK 0016
Companies Act, 2013 — Section 90, 133, 230, 231, 232Companies (Significant Beneficial Owners) Rules, 2018 — Rule 4
Tribunals and Commissions28 Oct 2020Disposed Of
M/S Space Case Restaurant Private Limited And Ors Vs Union Of India & Another
National Company Law Appellate Tribunal · (2020) 10 NCLT CK 0013
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1)
Tribunals and Commissions28 Oct 2020Disposed Of
Mukund Chandak & Ors. Vs Sumit Binani
National Company Law Appellate Tribunal · (2020) 10 NCLAT CK 0022
Tribunals and Commissions27 Oct 2020Disposed Of
M/S Plug Energia Private Limited Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2020) 10 NCLT CK 0011
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1)
Tribunals and Commissions21 Oct 2020Disposed Of
LM Media Services Pvt Ltd. Vs Planetcast Media Services Ltd.
National Company Law Appellate Tribunal · (2020) 10 NCLT CK 0012
Companies (Share Capital And Debentures) Rules, 2014 — Rule 18, 18(I)(b)Companies (Acceptance Of Deposits) Rules, 2014 — Rule 2(l)(c)(iii)Companies (Prospectus And Allotment Of Securities) Rules, 2014 — Rule 12, 14
Tribunals and Commissions21 Oct 2020Dismissed
M/s Ahuja Exims Private Limited Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2020) 10 NCLT CK 0004
Companies Act, 2013 — Section 248(5), 252(3)
Tribunals and Commissions20 Oct 2020Disposed Of
Mccormick Support Services Private Limited Registered Office Vs Kohinoor Speciality Foods India Private Limited
National Company Law Appellate Tribunal · (2020) 10 NCLT CK 0006
Companies Act, 2013 — Section 133, 230, 232, 232(3)(i), 232(3)(i)
Tribunals and Commissions20 Oct 2020Disposed Of
Czone Engineers Private Limited Vs Registrar Of Companies
National Company Law Appellate Tribunal · (2020) 10 NCLT CK 0005
Companies (Removal Of Names Of Companies From The Register Of Companies) Rules, 2016 — Rule 7, 9Companies Act, 2013 — Section 248, 248(1), 252, 252(1)
Tribunals and Commissions20 Oct 2020Disposed Of
Rajendra Bhai Panchal Vs M/S Jay Manak Steels
National Company Law Appellate Tribunal · (2020) 10 NCLAT CK 0020
Evidence Act, 1872 — Section 65BInsolvency And Bankruptcy Code, 2016 — Section 5(6), 8, 8(1), 8(2), 8(2)(a), 8(2)(a), 9, 9(1), 9(5)Insolvency And Bankruptcy (Application To Adjudicating Authority) Rules 2016 — Rule 5
Tribunals and Commissions20 Oct 2020Allowed
Ashish O. Lalpuria Vs Kumaka Industries Ltd.
National Company Law Appellate Tribunal · (2020) 10 NCLAT CK 0019
Companies Act, 1956 — Section 58A, 100, 391, 392, 394Companies Act, 2013 — Section 230, 230(4), 230(5), 231, 232, 421Code Of Criminal Procedure, 1973 — Section 340
Tribunals and Commissions20 Oct 2020Dismissed
M/S. Shruti Impex Vs M/S. N.R. Commercials Pvt. Ltd.
National Company Law Appellate Tribunal · (2020) 10 NCLAT CK 0014
Insolvency And Bankruptcy Code, 2016 — Section 5(21), 8, 9, 9(1), 61(1)Companies Act, 2013 — Section 2(20)Limited Liability Partnership Act, 2009 — Section 2(1)
Tribunals and Commissions20 Oct 2020Dismissed
Gujarat Urja Vikas Nigam Ltd. Vs Yes Bank Limited
National Company Law Appellate Tribunal · (2020) 10 NCLAT CK 0012
Insolvency And Bankruptcy Code, 2016 — Section 14, 14.1(b), 33, 35, 38, 39, 40, 52, 52(1)(b), 52(2), 52(5), 52(1)(b), 52(9), 60(5), 238Companies Act, 2013 — Section 230
Tribunals and Commissions19 Oct 2020Disposed Of
Urmila Ray Vs Seth Chemical Works Pvt Ltd
National Company Law Appellate Tribunal · (2020) 10 NCLAT CK 0018
Companies Act, 2013 — Section 241, 242, 421, 422Companies Act, 1956 — Section 28Constitution Of India, 1950 — Article 11
Tribunals and Commissions19 Oct 2020Allowed
Panna Pragati Infrastructure Pvt. Ltd. And Anr. Vs Amit Pareek And Ors.
National Company Law Appellate Tribunal · (2020) 10 NCLAT CK 0017
Insolvency And Bankruptcy Code, 2016 — Section 7, 12, 12(2), 25(2)(i), 30(3)Constitution Of India, 1950 — Article 14, 19(1)(g)Insolvency And Bankruptcy Board Of India (Insolvency Resolution Process For Corporate Person) Regulations, 2016 — Regulation 40